Himachal Pradesh High Court
Om Parkash Goel vs . State Of H.P. & Ors. on 15 September, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Om Parkash Goel vs. State of H.P. & ors.
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CWP No. 8657/201015.9.2022 Present: Petitioner in person.
Mr. Ashok Sharma, A.G. with Mr. Ashwani Sharma, Addl. A.G. and Mr. Vikrant Chandel, Dy.A.G. for the respondents No. 1, 2, 5 to 7. Mr. Naresh Kaul, Advocate, for respondent No.3. Mr. B. C. Negi, Sr. Advocate with Mr. Nitin Thakur, Advocate, for respondent No.4.
Heard in part. For continuity, list on 13.10.2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 15.9.2022 (pankaj) ::: Downloaded on - 16/09/2022 20:03:09 :::CIS