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Himachal Pradesh High Court

Om Parkash Goel vs . State Of H.P. & Ors. on 15 September, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Om Parkash Goel vs. State of H.P. & ors.

.

CWP No. 8657/2010

15.9.2022 Present: Petitioner in person.

Mr. Ashok Sharma, A.G. with Mr. Ashwani Sharma, Addl. A.G. and Mr. Vikrant Chandel, Dy.A.G. for the respondents No. 1, 2, 5 to 7. Mr. Naresh Kaul, Advocate, for respondent No.3. Mr. B. C. Negi, Sr. Advocate with Mr. Nitin Thakur, Advocate, for respondent No.4.

Heard in part. For continuity, list on 13.10.2022.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 15.9.2022 (pankaj) ::: Downloaded on - 16/09/2022 20:03:09 :::CIS