Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(1) in The Punjab State Faculty of Ayurvedic and Unani Systems of Medicine Act, 1963

(1)With effect from such date as the State Government may, by notification, appoint, there shall be established for the purpose of this Act a Faculty to be known as "the Punjab State Faculty of Ayurvedic and Unani Systems of Medicine".