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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Bihar - Subsection

Section 42(1) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(1)All passageways platforms and other places of construction work at the building or other construction work shall be kept by the employer free from accumulations of dust debris or similar material and from other obstructions that may cause tripping.