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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(3)(b) in The Orissa Clinical Establishments (Control and Regulation) Act, 1990

(b)in any case, there the supervising authority has reason to believe that any inpatient is not receiving proper treatment and care.