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[Cites 0, Cited by 0] [Section 49] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 49(2) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(2)No employee shall make use of any information emanating from the Board or otherwise which has come to his knowledge in the discharge of his official duties for his personal benefit or for the benefit of his friends or relatives.