Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] State of West Bengal - Section Section 9 in The City Civil Court Act, 1953 9. Power of High Court to remove suit or proceeding to itself. - Omitted by West Bengal Act 35 of 1969.
