Section 16 in U.P. Distillery Industry (Employment of Workmen and Conditions of Service) Standing Orders, 1986
16. Lock-out due to Strike.
- The employer in the event of a strike affecting either wholly or partially any section or department of the Industrial establishment declare a lock-out either wholly or partially in such section or department, or any other department affected by such strike, for any period or periods by giving notice, as prescribed under the law or payment in lieu thereof.
