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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Telangana - Subsection

Section 9(1)(xviii) in Telangana Intermediate Education Act, 1971

(xviii)to submit to the Government, its views on any matter with which it is concerned, and its report on any matter called for from it by the Government;