Bombay High Court
Naren Vasudev Jadhav And Ors vs The Pen Urban Co.Op. Urban Bank Ltd. And ... on 16 April, 2019
Author: A.M.Badar
Bench: Indrajit Mahanty, A.M.Badar
(2)WPNo.130012016.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.13001 OF 2016
M/s. Priyesh Land Developers
Through Partner Mr. Priyesh Desai ... Petitioner
Versus
The Pen Co-operative Urban Bank Ltd.
Through Administrative Board And Ors. ... Respondents
.....
Mr.Vishwajit P. Sawant i/b. Prabhakar Manohar Jadhav, Advocate for the Petitioner.
.....
WITH Writ Petition No. 2495 OF 2014 The Pen Cooperative Urban Bank Limited ... Petitioner Versus Union Of India, Ministry Of Finance And Ors. ... Respondents .....
Mr.Mohamedali M. Chunawala with Mr.P.S.Gujar, Advocate for the Respondent No.1/UOI.
.....
WITH Writ Petition NO. 3644 OF 2011 Naren Vasudev Jadhav And Ors ... Petitioners Versus The Pen Co Operative Urban Bank Ltd. & Ors ... Respondents .....
Mr.Shriram Kulkarni with Mr.Sachin Chavan, Advocate for the Petitioner.
Gaikwad RD 1/8 ::: Uploaded on - 16/04/2019 ::: Downloaded on - 18/04/2019 01:00:55 :::(2)WPNo.130012016.doc Mr.Rajiv Patil, Senior Counsel with Mr.A.I.I.Patil, AGP with Mr.A.P.Vanarase, AGP, Advocate for the Respondent Nos.6 and 9.
Mr.G.S.Hiranandani h/f. Mr.C.G.Gavnjkar, Advocate for the Respondent No.14.
....
WITH Writ Petition NO. 4882 OF 2014 Naren Vasudev Jadhav And Anr ... Petitioners Versus The Pen Urban Co-op. Bank, Through Board Of Administrators & Ors ... Respondents WITH Writ Petition NO. 6288 OF 2013 Shivsahyadri Sahakari Patpedhi Maryadit ... Petitioner Versus The State Of Maharashtra And Ors ... Respondents WITH Writ Petition NO. 7140 OF 2016 Shri Shishir Prabhakar Dharkar ... Petitioner Versus Shri. M.r. Makhare And Ors ... Respondents .....
Mr.Muralidharan V.C. i/b. Jay Legal, Advocate for the Petitioner.
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WITH Writ Petition NO. 9584 OF 2014 Gaikwad RD 2/8 ::: Uploaded on - 16/04/2019 ::: Downloaded on - 18/04/2019 01:00:55 ::: (2)WPNo.130012016.doc Sahakari Bank Navnirman Karmachari Sena And Anr. ... Petitioners Versus The Pen Co-operative Urban Bank Ltd. And Ors. ... Respondents .....
Mr.Sumit Kate i/b. Mr.Uday P. Warunjikar, Advocate for the Petitioner.
....
WITH Civil Application No. 18 OF 2016 IN Writ Petition No. 3644 OF 2011 Naren Vasudev Jadhav And Ors ... Petitioners Versus The Pen Urban Co.op. Urban Bank Ltd. And Ors. ... Respondents WITH Civil Application No. 20 OF 2016 IN Writ Petition No. 3644 OF 2011 The Commissioner For Cooperation And Registrar Of Cooperative Societies & Ors. ... Petitioners Versus Naren Vasudev Jadhav And Ors. ... Respondents WITH Civil Application No. 889 OF 2012 IN Writ Petition No. 3644 OF 2011 The Reserve Bank Of India, Urban Bank Dept And Ors ... Petitioners Gaikwad RD 3/8 ::: Uploaded on - 16/04/2019 ::: Downloaded on - 18/04/2019 01:00:55 ::: (2)WPNo.130012016.doc Versus Naren Vasudev Jadhav And Ors ... Respondents .....
Ms.Aditi Phatak i/b. Udwadia & Co., Advocate for the Respondent No.12.
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WITH Civil Application No. 1343 OF 2014 IN Writ Petition No. 3644 OF 2011 Naren Vasudev Jadhav And Ors ... Petitioners Versus The Pen Urban Co-op. Bank, Through Board Of Administrator, Shri. Sunil Deshmukh And Ors ... Respondents WITH Civil Application No. 1499 OF 2016 IN Writ Petition No. 3644 OF 2011 Naren Vasudev Jadhav And Ors ... Petitioner(s) Versus The Pen Urban Co.op. Urban Bank Ltd. And Ors. ...Respondents ....
Mr.Pankaj Sutar with Mr.Rahul Patil i/b. Jayakar & Partners, Advocate for the Respondent.
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WITH Civil Application No. 1500 OF 2016 IN Writ Petition No. 3644 OF 2011 Gaikwad RD 4/8 ::: Uploaded on - 16/04/2019 ::: Downloaded on - 18/04/2019 01:00:55 ::: (2)WPNo.130012016.doc The Commissioner For Cooperation And Registrar Of Co.op. Soc. And Ors. ... Petitioners Versus Naren Vasudev Jadhav And Ors ... Respondents WITH Civil Application No. 1501 OF 2016 IN Writ Petition No. 3644 OF 2011 State Of Maharashtra And Ors. ... Petitioners Versus Naren Vasudev Jadhav And Ors. ... Respondents WITH Civil Application No. 2091 OF 2014 IN Writ Petition No. 3644 OF 2011 Naren Vasudev Jadhav And Ors ... Petitioners Versus The Pen Urban Co-op. Urban Bank Ltd. Through The Administrator Shri. Sunil Deshmukh & Ors. ... Respondents WITH Civil Application No. 2092 OF 2014 IN Writ Petition NO. 344 OF 2011 Naren Vasudev Jadhav And Ors ... Petitioners Versus The Pen Urban Co-op. Urban Bank Ltd. Through The Administrator, Shri. Sunil Deshmukh And Ors. ... Respondents Gaikwad RD 5/8 ::: Uploaded on - 16/04/2019 ::: Downloaded on - 18/04/2019 01:00:55 ::: (2)WPNo.130012016.doc WITH Civil Application No. 2284 OF 2014 IN Writ Petition No. 3644 OF 2011 Naren Vasudev Jadhav And Ors ... Petitioners Versus The Pen Urban Co.op. Urban Bank Ltd. & Ors . ... Respondents WITH Civil Application No. 2285 OF 2014 IN Writ Petition No. 3644 OF 2011 The State Of Maharashtra And Ors. ... Petitioners Versus The Pen Co Operative Urban Bank Ltd. & Ors. ... Respondents WITH Civil Application No. 2852 OF 2014 IN Writ Petition No. 3644 OF 2011 Naren Vasudev Jadhav And Ors ... Petitioners Versus The Pen Urban Co.op. Urban Bank Ltd. And Ors. ... Respondents WITH Civil Application No. 2958 OF 2014 IN Writ Petition No. 3644 OF 2011 The State Of Maharashtra And Ors. ... Petitioners Versus The Pen Co-operative Urban Bank Ltd. & Ors. ... Respondents Gaikwad RD 6/8 ::: Uploaded on - 16/04/2019 ::: Downloaded on - 18/04/2019 01:00:55 ::: (2)WPNo.130012016.doc WITH Civil Application No. 1766 OF 2018 IN Writ Petition No. 3644 OF 2011 The Deposit Insurance & Credit Guarantee Corporation RBI ... Applicant Versus The State of Maharashtra & Ors. ... Respondents ....
Mr.Dhaval A. Patil i/b. K.Ashar & Co., Advocate for the Respondent No.21.
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WITH Civil Application No. 3127 OF 2016 IN Writ Petition No. 13001 OF 2016 Himanshu Vasantrai Kothari ... Petitioner Versus M/s. Priyesh Land Developers Through Partner Mr. Priyesh Desai... Respondent WITH Civil Application No. 3128 OF 2016 IN Writ Petition No. 13001 OF 2016 Mr. Shishir Prabhakar Dharkar ... Petitioner Versus M/s. Priyesh Land Developers Through Partner Mr. Priyesh Desai... Respondent Gaikwad RD 7/8 ::: Uploaded on - 16/04/2019 ::: Downloaded on - 18/04/2019 01:00:55 ::: (2)WPNo.130012016.doc WITH Civil Application No. 3147 OF 2016 IN Writ Petition No. 7140 OF 2016 Shri Shishir Prabhakar Dharkar ... Petitioner Versus Shri. M.r. Makhare And Ors. ... Respondents CORAM : INDRAJIT MAHANTY & A.M.BADAR JJ.
DATED : 16th APRIL 2019.
P.C. :
1 Leave to file action taken report, if any, in the Registry and copy to serve on all parties.
2 Stand over to 19th June 2019 at 3.00 p.m. along with all connected matters.
(A.M.BADAR, J.) (INDRAJIT MAHANTY, J.) Gaikwad RD 8/8 ::: Uploaded on - 16/04/2019 ::: Downloaded on - 18/04/2019 01:00:55 :::