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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(6) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020

(6)In case if any person/ firm/ company wishes to undertake more than one Fish Feed Business Operations shall need to tick concerned business operations in the application and need to remit license fee for each type of business operation separately.