Central Information Commission
Mr. N K Swamy vs Ministry Of Culture on 15 November, 2010
CENTRAL INFORMATION COMMISSION
Room No. 308, B-Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi-110066
File No.CIC/WB/A/2010/000261/LS
Appellant : Shri N.K. Swamy
Public Authority : IGNCA
Date of Hearing : 15.11.2010
Date of Decision : 15.11.2010
FACTS :
The matter is called for hearing today dated 15.11.2010. Appellant not present. The public authority is represented by Shri B.P. Sharma, Consultant
2. It is the submission of Shri Sharma that response to the RTI application was sent twice at the appellant's address given in the RTI application but it was returned to IGNCA by the postal authorities with the endorsement that no such person was living at the said address.
3. In the premises, the appeal is dismissed.
Sd/-
(M.L. Sharma) Central Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges, prescribed under the Act, to the CPIO of this Commission.
(K.L. Das) Assistant Registrar Address of parties :-
1. Shri B.P. Sharma Consultant, Indira Gandhi National Centre the Arts, Janpath, New Delhi-110001
2. Shri N.K. Swamy 101, Antariksh Apartments, H 3 Block, Vikaspuri, New Delhi-110018