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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1) in The Rajasthan Colonisation (Chambal Project Government Lands Allotment and Sale) Rules, 1957

(1)The allotting authority shall divide the culture-able Government lands into rectangles of 10 acres each, shall number each rectangle and enter them in a register in Form II.