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[Cites 0, Cited by 7] [Entire Act]

State of West Bengal - Section

Section 126 in The Calcutta Municipal Corporation Act, 1980

126. Operation of Bank Accounts. -

Subject to the other provisions of this Act, payment from the Municipal Fund shall be made in such manner as may be determined by regulations, and the accounts referred to in section 119 shall be operated by such officers of the Corporation as may be authorised by the Corporation by regulations.