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[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(4)(a) in The Maharashtra Medical Council Act, 1965

(a)who on the day immediately preceding the appointed day stands entered in the register duly kept under section 6 of the Bombay Medical Act, 1912, as in force in the Bombay area of the State; or