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State of Tamilnadu - Section

Section 12 in Tamil Nadu Medical Registration Act, 1914

12. Meetings of Council.

- Except as otherwise provided in this Act, no business shall be transacted at a meeting of the Council unless at least seven members are present.All questions which may come before the Council shall be decided in accordance with the votes of the majority of the members present and voting at the meeting. In the case of an equality of votes, the member presiding at the meeting shall have a casting vote.