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[Cites 0, Cited by 0] [Section 18(8)] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(8)(a) in Maharashtra Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2017

(a)any days of lay-off, by agreement or contract or as permissible under the model standing orders or standing order certified under Industrial Employment (Standing Orders) Act, 1946;