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State of Punjab - Section

Section 2 in The Punjab Ex-servicemen Corporation (General) Rules, 1982

2. Definitions.

- In these rules, unless there is anything repugnant in the subject or context -
(a)'Act' means the Punjab Ex-servicemen Corporation Act, 1978 (Punjab Act No. 33 of 1978); and
(b)"defaulter" means a person from whom any amount is due to the Corporation and includes a person who is responsible as surety for the payment of any such amount.