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State of Madhya Pradesh - Section

Section 13 in The M.P. Zila Panchayats (Budget Estimates) Rules, 1997

13. Consideration and Approval of Budget Estimates.

(1)The Zila Panchayat shall consider and approve the budget estimates by 20th day of January and submit the same to the Prescribed Officer for final approval, latest by 31st January.
(2)On receipt of budget estimates from the Zila Panchayats the Prescribed Officer shall examine the budget estimates and shall communicate its approval, with or without modifications by 15th day of March. A copy of the budget must also be sent to the Director of Panchayat & Social Welfare.