Delhi High Court - Orders
Signature Not Verified Digitally ... vs In Item Nos. 89, 100 & 101. Mr. Uday Bedi, ... on 16 March, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~33 to 249
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 130/2017, W.P.(C) 7777/2009 and CM APPL. Nos.
5957/2018, 23567/2018, 38143/2022, W.P.(C) 6337/2020 and
CM APPL. 22496/2020, W.P.(C) 1176/2015 and CM APPL.
44457/2017, W.P.(C) 3547/2015, W.P.(C) 5899/2016, W.P.(C)
6946/2016, W.P.(C) 9624/2016, W.P.(C) 4018/2017 and CM
APPL. 17708/2017, W.P.(C) 5221/2017 and CM APPL.
4786/2018, W.P.(C) 5239/2017, W.P.(C) 5270/2017, W.P.(C)
5288/2017, W.P.(C) 5313/2017,W.P.(C) 5314/2017 and CM
APPL. 46025/2017, W.P.(C) 5503/2017, W.P.(C) 5742/2017,
W.P.(C) 5743/2017, W.P.(C) 5765/2017, W.P.(C) 6162/2017,
W.P.(C) 6219/2017 and CM APPL. 9969/2019, W.P.(C)
6248/2017, W.P.(C) 6255/2017, W.P.(C) 6257/2017, W.P.(C)
6258/2017, W.P.(C) 6356/2017, W.P.(C) 6366/2017, W.P.(C)
6372/2017, W.P.(C) 6426/2017, W.P.(C) 6443/2017, W.P.(C)
6445/2017, W.P.(C) 6627/2017, W.P.(C) 6647/2017, W.P.(C)
6676/2017, W.P.(C) 6713/2017,W.P.(C) 6764/2017, W.P.(C)
6765/2017, W.P.(C) 6772/2017, W.P.(C) 6806/2017, W.P.(C)
6810/2017, W.P.(C) 6811/2017, W.P.(C) 6812/2017, W.P.(C)
6813/2017, W.P.(C) 6814/2017, W.P.(C) 6817/2017, W.P.(C)
6818/2017, W.P.(C) 6820/2017, W.P.(C) 6845/2017, W.P.(C)
6850/2017, W.P.(C) 6861/2017, W.P.(C) 6862/2017 and CM
APPL. 12387/2020, W.P.(C) 6863/2017, W.P.(C) 6864/2017,
W.P.(C) 6875/2017, W.P.(C) 6876/2017, W.P.(C) 6877/2017,
W.P.(C) 6881/2017, W.P.(C) 6882/2017, W.P.(C) 6884/2017,
W.P.(C) 6885/2017, W.P.(C) 6886/2017, W.P.(C) 6887/2017,
W.P.(C) 6888/2017, W.P.(C) 6889/2017, W.P.(C) 6897/2017,
W.P.(C) 6898/2017, W.P.(C) 6899/2017, W.P.(C) 7013/2017,
W.P.(C) 7018/2017, W.P.(C) 7043/2017, W.P.(C) 7044/2017
and CM APPL. 33924/2020, W.P.(C) 7047/2017, W.P.(C)
7079/2017, W.P.(C) 7085/2017 and CM No.44161/2022,
W.P.(C) 7089/2017, W.P.(C) 7126/2017, W.P.(C) 7130/2017,
W.P.(C) 7169/2017 and CM APPL. 38521/2017,W.P.(C)
7188/2017, W.P.(C) 7194/2017, W.P.(C) 7231/2017, W.P.(C)
7232/2017, W.P.(C) 7233/2017, W.P.(C) 7247/2017, W.P.(C)
7255/2017, W.P.(C) 7269/2017, W.P.(C) 7298/2017, W.P.(C)
7304/2017, W.P.(C) 7311/2017, W.P.(C) 7327/2017, W.P.(C)
Signature Not Verified
Digitally Signed
By:HARMINDER KAUR
Signing Date:20.03.2023
13:20:25 LPA 130/2017 & connected matters Page 1 of 7
7328/2017, W.P.(C) 7329/2017, W.P.(C) 7333/2017, W.P.(C)
7375/2017, W.P.(C) 7443/2017, W.P.(C) 7444/2017, W.P.(C)
7829/2017, W.P.(C) 7830/2017, W.P.(C) 7831/2017, W.P.(C)
7832/2017, W.P.(C) 7858/2017, W.P.(C) 7860/2017, W.P.(C)
7901/2017, W.P.(C) 7918/2017, W.P.(C) 7919/2017, W.P.(C)
7947/2017, W.P.(C) 8097/2017, W.P.(C) 8102/2017, W.P.(C)
8132/2017, W.P.(C) 8193/2017, W.P.(C) 8250/2017, W.P.(C)
8349/2017, W.P.(C) 8358/ 2017, W.P.(C) 8393/2017, W.P.(C)
8415/2017, W.P.(C) 8429/2017, W.P.(C) 8434/2017 and CM
APPL. 42148/2017, W.P.(C) 8445/2017, W.P.(C) 8453/2017,
W.P.(C) 8477/2017, W.P.(C) 8488/2017, W.P.(C) 8501/2017,
W.P.(C) 8573/2017, W.P.(C) 8617/2017, W.P.(C) 8631/2017,
W.P.(C) 8802/2017, W.P.(C) 8899/2017 and CM APPL.
43978/2017, W.P.(C) 8913/2017 and CM APPL. 36466/2017,
W.P.(C) 8950/2017 and CM APPL. 36580/2017, W.P.(C)
8951/2017 and CM APPL. 36583/2017, W.P.(C) 9002/2017,
W.P.(C) 9024/2017, W.P.(C) 9038/2017, W.P.(C) 9041/2017,
W.P.(C) 9052/2017, W.P.(C) 9076/2017, W.P.(C) 9122/2017,
W.P.(C) 9136/2017, W.P.(C) 9161/2017 and CM APPL.
37476/2017, W.P.(C) 9168/2017, W.P.(C) 9208/2017 and CM
APPL. 37655/2017, W.P.(C) 9218/2017 and CM APPL. Nos.
37669/2017 & 40733/2017, W.P.(C) 9277/2017, W.P.(C)
9323/2017, W.P.(C) 9350/2017, W.P.(C) 9357/2017, W.P.(C)
9363/2017, W.P.(C) 9366/2017, W.P.(C) 9368/ 2017, W.P.(C)
9369/2017, W.P.(C) 9941/2017 and CM APPL. 40513/2017,
W.P.(C) 10367/2017, W.P.(C) 10609/ 2017, W.P.(C)
11126/2017, W.P.(C) 11239/2017, W.P.(C) 11290/2017,
W.P.(C) 527/2018, W.P.(C) 532/2018, W.P.(C) 533/2018,
W.P.(C) 1642/2018, W.P.(C) 2089/2018, W.P.(C) 2742/2018,
W.P.(C) 5904/2018, W.P.(C) 6217/2018 and CM APPL.
24000/2018, W.P.(C) 6275/2018 and CM APPL. 24210/2018,
W.P.(C) 6289/2018 and CM APPL. 24231/2018, W.P.(C)
6845/2018 and CM APPL. Nos. 26005/2018 & 47449/2018,
W.P.(C) 6965/2018 and CM APPL. 28406/2018, W.P.(C)
6978/2018, W.P.(C) 6992/2018, W.P.(C) 6993/2018, W.P.(C)
9098/2018 & CM APPL. 35118/2018, W.P.(C) 11226/2018,
W.P.(C) 11245/2018, W.P.(C) 11752/2018 & CM APPL.
45522/2018, CM APPL. 45523/2018, W.P.(C) 11855/2018 &
CM APPL. 45920/2018, W.P.(C) 13673/2018,W.P.(C) 42/2019,
Signature Not Verified
Digitally Signed
By:HARMINDER KAUR
Signing Date:20.03.2023
13:20:25 LPA 130/2017 & connected matters Page 2 of 7
W.P.(C) 1430/2019 & CM APPL. 6559/2019, W.P.(C)
1543/2019 & CM APPL. 7127/2019, W.P.(C) 1588/2019 & CM
APPL. 7324/2019, W.P.(C) 2495/2019, W.P.(C) 3114/2019,
W.P.(C) 3120/2019, W.P.(C) 7710/2019, W.P.(C) 8989/2019 &
CM APPL. 50778/2019, W.P.(C) 8994/2019 & CM APPL.
50903/2019, W.P.(C) 9111/2019, W.P.(C) 11439/2019 & CM
APPL. 47031/2019, CM APPL. 47032/2019, W.P.(C)
12361/2019 &CM APPL. 50590/2019,W.P.(C)12616/2019,
W.P.(C) 12622/2019, W.P.(C) 12628/2019, W.P.(C)
12654/2019 & CM APPL. 51656/2019, CM APPL. 51657/2019,
W.P.(C) 12665/2019, W.P.(C) 12702/2019, W.P.(C)
12703/2019, W.P.(C) 12790/2019, W.P.(C) 12798/2019
W.P.(C) 13381/ 2019 & CM APPL. 54313/2019, W.P.(C)
822/2020, W.P.(C) 1942/2020 & CM APPL. 6801/2020,
W.P.(C) 3476/2020 & CM APPL. 12337/2020, W.P.(C)
6571/2020 & CM APPL. 22963/2020, W.P.(C) 7231/2020 &
CM APPL. 24417/2020, CM APPL. 24418/2020, W.P.(C)
10275/2020 & CM APPL. 32529/2020, CM APPL.
32530/2020,W.P.(C) 207/2021 & CM APPL. 561/2021, W.P.(C)
1875/2021 & CM APPL. 5446/2021, CM APPL. 10413/2021,
W.P.(C) 10573/2021 & CM APPL. 32609/2021, W.P.(C)
13728/2021 & CM APPL. 43378/2021, W.P.(C) 13914/2021 &
CM APPL. 43916/2021, W.P.(C)1524/2022&CM APPL.
4367/2022&CM APPL. 4368/2022, W.P.(C)6082/2022,
W.P.(C) 11257/2022 & CM APPL. 33053/2022 W.P.(C)
11509/2022 & CM APPL. 34042/2022, W.P.(C) 11658/2022 &
CM APPL. 34618/2022, CM APPL. 34619/2022, W.P.(C)
11736/2022 & CM APPL. 34908/2022
Presence :-
Mr. W.B. Jha, Mrs. Shikha Sharma Bagga and Mr. Bhavya
Manchanda, Advocates or Petitioner in Item No. 34.
Mr. Raghav Kumar and Mr. Aditya Ladha, Advocates for
Petitioner in Item Nos. 34, 38 & 210.
Ms. Avani Malik, Advocate for Petitioner in Item No. 36.
Mr. Vierat K. Anand, Mr. Harish Nadda, Mr. Kumar Shashank,
Mr. Vikalp Singh, Mr. Rishab Singh, Ms. Srishty Kaul, Mr.
Anant Singh and Mr. Shashank Shekhar Shukla, Advocates for
Petitioner in Item No. 36.
Signature Not Verified
Digitally Signed
By:HARMINDER KAUR
Signing Date:20.03.2023
13:20:25 LPA 130/2017 & connected matters Page 3 of 7
Mr. B.C. Pandey and Mr. SP Kamrah, Advocates for Petitioner in
Item No. 37.
Mr. Abhishek Puri, Ms. Surbhi Gupta and Mr. Sahil Grewal,
Advocates for Petitioner in Item No. 39.
Mr. Siddharth, Advocate for Petitioner in Item No. 40.
Mr. B.C. Pandey, Mr. SP Kamrah and Mr. Puneet Batra,
Advocates for Petitioner in Item No. 42.
Mr. Anil Khur, Sr. Advocate and Ms. Chakshu Thakral,
Advocate for Petitioner in Item No. 42.
Mr. Srijan Sinha, Ms. Parul Dhurvey and Mr. Naveen S,
Advocates for Petitioner in Item No. 44.
Mr. Ravi Kr. Aggarwal and Mr. Ishaan Aggarwal, Advocates for
Petitioner in Item No. 48.
Mr. B.C. Pandey, Mr. SP Kamrah and Mr. Puneet Batra,
Advocates for Petitioner in Item No. 50.
Mr. Puneet Mittal, Sr. Advocate, Ms. Sakshi Mediratta and Mr.
Siddharth Saxena, Advocates for Petitioner in Item Nos. 53, 64,
65, 66 & 110.
Mr. Satinder Singh Mathur, Mr. Saurabh Pandey and Mr. Rohan
Sandal, Advocates for Petitioner in Item No. 87.
Mr. Atul Jain and Mr. Shikher Badial, Advocates for Petitioners
in Item Nos. 89, 100 & 101.
Mr. Uday Bedi, Advocate for Petitioner in Item No. 108.
Ms. Apoorva Pandey & Ms. Srishti Aggarwal, Advs. for
petitioner in Item No. 112 & 115
Mr. Anand Yadav, Adv. for petitioner in Item No. 119
M. Tarique Siddequi and Ms. Jyotsna Bhardwaj, Advocates for
Petitioner in Item No. 121.
Mr. Onkar Prasad, Advocate for Petitioner in Item No. 125.
Mr. Ayush Sharma and Mr. Ashish Sharma, Advocates for
Plaintiff in Item No. 126.
Mr. Paruinder Chauhan and Mr. Sushil Dixit, Advocates for
Petitioner in Item No. 146.
Mr. R.M. Sinha, Mr. P.M. Sinha, Ms. Namita Sinha & Ms.
Nandini Harsh, Advs. for petitioner in Item No. 159, 160, 161,
162, 171, 183 & 194
Mr. Vedanta Varma, Mr. Vibhor Kush & Mr. Shubhankar
Choudhary, Advs. for petitioner in Item No. 176, 199, 236 & 237
Mr. Pranav Rishi & Mr. Aditya Parashar, Advs. for petitioner in
Signature Not Verified
Digitally Signed
By:HARMINDER KAUR
Signing Date:20.03.2023
13:20:25 LPA 130/2017 & connected matters Page 4 of 7
Item No. 197 & 198
Mr. Rahul & Mr. Akshay, Advs. for petitioner in Item No. 200 &
211
Mr. Akshay Singh, Advs. for petitioner in Item No. 200 & 211
Mr. Amitesh Kumar, Ms. Priti Kumari & Ms. Mrinal Kishor,
Advs. for petitioner in Item No. 204
Ms. Awantika Manohar, Advocate for Petitioners in Item No.
199 & 209.
Mr. Rishabh S. Mishra, Advocate for Petitioners in Item No. 199
& 209.
Mr. Kamal Gupta, Mr. Sparsh Aggarwal and Ms. Paridhi Bist,
Advocates for Petitioner in Item Nos. 35, 49, 51, 80, 81, 82, 84,
102 to 107, 109, 120, 122 to 124, 128, 129, 131, 132, 147, 154,
194, 196, 207, 221, 226, 235 & 245.
Mr. Sumit Kumar Khatri & Ms. Priya, Advs. for petitioner in
Item No. 239
Mr. Shekhar Dasi, Advs. for petitioner in Item No. 241
Mr. Pramod Gupta, Advocate with Ms. Sanya Jain, Ms. Pranjal
Dhankar and Ms. Utkarsha Srivastava, Advocates for Petitioners
in Item No. 54 to 57, 83, 85, 90, 111, 113, 114, 116, 117, 118,
149, 150, 151, 152, 153, 166, 184, 192, 195, 201, 202, 203, 212,
213, 217 to 220, 222, 232, 240, 246 to 249.
Mr. K.P. Sundar Rao and Mr. Udesh Puri, Advocates for
Petitioners in Item Nos. 52, 58 to 63, 67 to 79, 86 to 88, 90 to 99,
127, 134 to 141, 144, 145, 155, 158, 163, 164, 167 to 170, 172,
175, 177 to 182, 185, 187 to 191, 214 to 216, 223 to 225, 227 to
231 & 234.
Mr. Santosh Kumar Tripathi, GNCTD, Mr. Tapesh Ragav
(ADU) and Mr. Kartik Sharma, Advocates for Respondent in
Item Nos. 33 to 239.
Mr. Kumar Rajesh Singh, Standing Counsel MCD for
Respondent No.2 in Item No. 34.
Mr. Vikrant N. Goyal with Ms. Tesu Gupta and Ms. Ayushi
Garg, Advocates for Respondent, MCD in Item No. 34.
Mr. Pramod Gupta, Advocate with Ms. Sanya Jain, Ms. Pranjal
Dhankar and Ms. Utkarsha Srivastava, Advocates for
Respondent No.3/Action Committee in Item No. 34.
Mr. Anuj Aggarwal, ASC, GNCTD with Ms. Ayushi Bansal, Mr.
Signature Not Verified
Digitally Signed
By:HARMINDER KAUR
Signing Date:20.03.2023
13:20:25 LPA 130/2017 & connected matters Page 5 of 7
Sanyam Suri and Ms. Arshya Singh, Advocates for R-1 (DOE) in
Item No. 36.
Mr. Satyakam, ASC and Ms. Pallavi Singh, Advocates for
Respondents/DOE in Item Nos. 34, 37, 61, 67, 76, 81, 94, 100,
106, 109, 118 & 129.
Mr. Sameer Vashisht, ASC, Civil GNCTD along with Mr. Parth
Vibhu and Mr. Varshay Kaul, Advocates for Respondent in Item
Nos. 35, 75, 93, 193 & 242.
Mr. Udit Malik, ASC for GNCTD and Mr. Vishal Chanda,
Advocate for R-2 in Item Nos. 78, 79, 90 & 126.
Ms. Astha Gupta, Govt. Counsel for R-1 in Item Nos. 82, 85, 97,
98, 172, 181, 184, 200 & 42.
Ms. Mehak, ASC (Civil) for respondent in Item No. 153
Mr. Rishikesh Kumar, ASC-GNCTD with Mr. Sudhir Kumar
Shukla, Mr. Muhmmad Zaid & Mr. Sudhir, Advs. for respondent
GNCTD in Item Nos.
189,190,193,44,45,53,58,63,68,72,88,102,105,160,166,171,172,
174,180, 185, 188, 38,39,37 & 194
Mr. Divyam Nandrajog, PC for GNCTD with Mr. Mayank
Kamra, Adv. for respondent in Item No. 203
Mr. Anupam Srivastava, ASC, GNCTD with Ms. Vasum Misra,
Advs. for Respondent No. 1 in Item No. 243
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 16.03.2023
1. Learned counsel for the parties seek further time to ascertain the lead matters in the context of which some of the issues that have canvassed can be addressed.
2. Mr. Kapoor, learned Counsel appearing for some of the petitioners shall coordinate with Mr. Satyakam (as we are informed that Mr. Gautam Narayan is no longer appearing for the Government of Signature Not Verified Digitally Signed By:HARMINDER KAUR Signing Date:20.03.2023 13:20:25 LPA 130/2017 & connected matters Page 6 of 7 NCT of Delhi) in ascertaining the said lead matters as well as frame the specific issues (which are representative of the issues in this batch of petitions) in those matters.
3. List on 03.05.2023.
\ VIBHU BAKHRU, J AMIT MAHAJAN, J MARCH 16, 2023 "SS"
Signature Not Verified Digitally Signed By:HARMINDER KAUR Signing Date:20.03.2023 13:20:25 LPA 130/2017 & connected matters Page 7 of 7