Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 118] [Entire Act] State of Odisha - Subsection Section 118(1) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly (1)A member who has resigned the office of Minister may, with the consent of the Speaker, make-a personal statement in explanation of his resignation.
