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State of Chattisgarh - Section

Section 18 in Chhattisgarh Police Act, 2007

18. Term and privileges of Independent Member.

(1)The term of an Independent Member shall be for a period of two years from the date of appointment and he shall not be eligible for reappointment.
(2)An Independent Member shall serve in an honorary' capacity and the privileges and facilities to be extended to such member shall be such as may be prescribed.