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[Cites 0, Cited by 0] [Section 25(6)] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(6)(a) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(a)Any person who is entitled to hunt a dangerous animal who wounds such animal shall do his utmost to kill the same. For this purpose, he may enter the adjoining block if the animal has moved therein.