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State of Chattisgarh - Section

Section 6 in The Chhattisgarh Excise Settlement of Licences for Retail Sale of Country Liquor (In District Raipur, Durg, Rajnandgaon, Dhamtari and Mahasamund) Rules, 2001

6. Grant of licence.

- The licence shall be granted on payment of annual licence fee and deposit of the security amount.