The Leading Firemen, the Firemen and the Drivers shall be entitled to a special pay at the rate of Rs. 3/- a month. The Drivers shall also be entitled to a special pay at the rate of Rs. 15/- a month for driving vehicles.Notwithstanding the fact that the leading firemen are not entitled to the driving allowance, they must know driving and it shall be a part of their duty to drive vehicles and operate pumps in times of emergency.
