Section 13 in The Pre-Conception and Pre-Natal Diagnostic Techniques (Prohibition of Sex Selection) Rules, 1996
13. Intimation of changes in employees, place or equipment.
- Every Genetic Counselling Centre, Genetic Laboratory or Genetic Clinic shall intimate every change of employee, place, address and equipment installed, to the Appropriate Authority [atleast thirty days in advance of the expected date of such change, and seek re-issuance of certificate of registration from the Appropriate Authority, with the changes duly incorporated] [Substituted for the words "within a period of thirty days of such change" by Notification No. GSR 418 (E) dated 4.6.2012 (w.e.f. 1.1.1996)].
