Allahabad High Court
U.P.S.R.T.C. Meerut Thru Regional ... vs Shrikrishna Goel And Others on 26 July, 2010
Author: Prakash Krishna
Bench: Prakash Krishna
Court No. - 6 Case :- WRIT - C No. - 60058 of 2008 Petitioner :- U.P.S.R.T.C. Meerut Thru Regional Manager Respondent :- Shrikrishna Goel And Others Petitioner Counsel :- J .N. Singh Respondent Counsel :- C.S.C.,R.R. Kapoor Hon'ble Prakash Krishna J.
List has been revised. None is present. Let the case be shown in the cause list. Order Date :- 26.7.2010 IB