Section 28(2)(c) in The United Provinces Private Forests Act, 1948

[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(2)(c) in The United Provinces Private Forests Act, 1948

(c)whether or not the exercise by the claimant of his rights under any contract entered into between the claimant and the landlord or under any grant made by the landlord contravened or tended to contravene the provisions of Section 7;

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 28(2)(c) in The United Provinces Private Forests Act, 1948