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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(7A) in Uttar Pradesh State Universities Act, 1973

(7A)[ It shall be open to the Selection Committee to recommend one or more but not more than three names for each post.] [Inserted by Uttar Pradesh Act No. 29 of 1974, and shall be deemed always to have been inserted.]