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[Cites 0, Cited by 0] [Section 67(8)] [Section 67] [Entire Act]

State of Madhya Pradesh - Subsection

Section 67(8)(b) in The M.P. Factories Rules, 1962

(b)If any information as to the date of construction, the thickness of walls, or maximum permissible working pressure is not available, the age of such pressure vessel or plant shall be determined by the competent person in consultation with the Chief Inspector from the other particulars available with the manager;