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State of Manipur - Section

Section 34 in Manipur Land Revenue and Land Reforms Act, 1960

34. Confirmation of the table of revenue-rates.

(1)The Administrator may confirm the table of revenue-rates submitted to him by the settlement officer with such modifications, if any, as he may consider necessary.
(2)The table of revenue-rates confirmed under sub-section (1) shall be finally published in the Official Gazette.