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[Cites 0, Cited by 0] [Section 31(5)] [Section 31] [Entire Act]

State of Haryana - Subsection

Section 31(5)(h) in University of Heatlh Sciences, Karnal Act, 2016

(h)the institution of Emeritus Professorship, Visiting Professorship, fellowship, scholarship, studentship, travel bursaries, medals and prizes, chairs etc;