Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(b) in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976 (b)"authorised officer" means an Officer of the State Government authorised by it to purchase or sell resin on its behalf and to grant permits under Section 5;
