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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Andhra Pradesh - Subsection

Section 50(7) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(7)The appointment of a Member of the Inspection Committee may be terminated in the same manner as that of a Member of the Child Welfare Committee under Section 29(4).