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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Rajasthan - Subsection

Section 52(2) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(2)Every elector whose identity the Presiding Officer or the polling officer, as the case may be, is satisfied shall allow his left forefinger to be inspected by the Presiding Officer or polling Officer and an indelible ink mark to be put on it.