Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(2)(a) in The M.P. Pashu (Niyantran) Adhiniyam, 1976

(a)for prohibiting or regulating stalling or herding of cattle in regard to the number thereof, and the place to be used for the purpose;