Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 255 in The Coal Mines Regulations, 2011 255. Payment of fees. - Any fees payable under these regulations shall be paid by means of a crossed Indian Postal Order or Bank Draft and any other means as specified from time to time by the Chief Inspector.
