(2)The scale of latrine accommodation shall be at least one seat for every 50 males and at least one seat for every 50 females employed at any one time:Provided that where sanitary latrines are maintained in bathing places, the number of latrines to be provided under this rule may include such sanitary latrines.Note.-In calculating latrine accommodation, any fraction less than 50 shall be reckoned as 50.
