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State of Odisha - Section

Section 7 in The Orissa Housing Board Act, 1968

7. Vacancy In membership.

- If a member-
(a)becomes subject to any of the disqualifications mentioned in Section 5 ; or
(b)tenders his resignation in writing to the State Government and the resignation accepted ; or
(c)is absent without the permission of the Board from three successive ordinary meetings, he shall cease to be a member.