Kerala High Court
Shibu T A vs State Of Kerala on 7 February, 2025
Author: A.Muhamed Mustaque
Bench: A.Muhamed Mustaque
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
FRIDAY, THE 7TH DAY OF FEBRUARY 2025 / 18TH MAGHA, 1946
OP(KAT) NO. 275 OF 2022
AGAINST EXHIBIT-P6 JUDGMENT OF THE KERALA ADMINISTRATIVE TRIBUNAL
AT THIRUVANANTHAPURAM IN O.A.164 OF 2020 DATED 13.06.2022
PETITIONERS/APPLICANTS :
1 SHIBU T A,
AGED 40 YEARS
S/O ABDUL KHADER, THUNDAPARAMBIL HOUSE,
KAVUMKARA, MARKET, VELLOORKUNNAM (PART),
ERNAKULAM, PIN - 686673
2 RAJESH KUMAR,
AGED 43 YEARS
S/O K PONNAPPAN, DEEPA BHAVAN, MARU-SOUTH,
ALUMKAVU P O, KARUNAGAPPALLY, KOLLAM, PIN - 690573
3 JINSY MOL K.A.,
W/O BIJU, 20/22, PLAVILLAKIZHAKKATHIL VEEDU,
NIRAPPUVILLA, SADANANDAPURAM P O,
KOLLAM, PIN - 691531
4 SAGI V.,
AGED 41 YEARS
S/O VIJAYAN, PANAMBIL,
KANJIKKUZHI,
S L PURAM, MARARIKKULAM NORTH,
SETHULEKSHMIPURAM, ALAPPUZHA, PIN - 688523
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
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5 PRAVEEN KUMAR P.C.,
AGED 41 YEARS
S/O R CHANDRANADHAN NAIR,
SANKARAMANGALAM, AMAYANNOOR P O,
MANARKADU, KOTTAYAM, PIN - 686019
6 PRASANTH T.S.,
AGED 40 YEARS
S/O. SADASIVAN, THANNIKKAL HOUSE,
PAZHOOR P O, PIRAVOM, MUVATTUPUZHA,
ERNAKULAM, PIN - 679571
7 JASMIN J.,
AGED 39 YEARS
D/O. AHAMMED RAWTHER, MEDAYIL VEEDU, ETTUANOOR,
KOTTAYAM, PIN - 686631
8 SATHEESHKUMARED P.R.,
AGED 46 YEARS
S/O. RAJAN, 843, POTTAKKAPARAMBU, PONJASSERY P O,
VENGOLA, ERNAKULAM, PIN - 683547
9 VINEESH P.K.,
AGED ABOUT 43 YEARS
S/O. C O KUNJUKUNJ , PALLINILKUNNATHIL,
ELAVUMTHITTA.P.O., MEZHUVELIL KOZHANJERRY,
PATHANAMTHITTA, PIN - 689625
10 PRADEEP.P.RANGAN,
AGED ABOUT 42 YEARS
S/O.PANDU RANGAN DS, PREMNIVAS,
NEDUMBASSERRY, ATHANI, ERNAKULAM, PIN - 683585
11 ABDUL SALAM C.M.,
AGED 36 YEARS
S/O. MUHAMMED CK, CHERUVALLYKUDY HOUSE,
KANJIRAKKADU, PERUMBAVOOR, ERNAKULAM, PIN - 683543
12 SAJEEV M. KUMAR.,
AGED 44 YEARS
S/O. M.V KUMARAN, MALAYAKKUDI HOUSE, THURUTHI P.O,
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
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ERNAKULAM, PIN - 683545
13 RAJ C.,
AGED 42 YEARS
S/O. CHOLLAMUTHU IRULAN, MARIYAMMA NIVAS,
PARAMPUZHA.P.O., VIJAYAPURAM MUTTAMBALAM,
KOTTAYAM, PIN - 686002
14 SURESH S,
AGED 38 YEARS
S/O. M.SHAMUGHAVEL, MALAKARA MGO QUARTERS ND8,
MUTTAMBALAM.PO, KOTTAYAM, PIN - 686002
15 VINOD E R.,
AGED 39 YEARS
S/O.RAMAKRISHNAN, ILLATHUKKUDI, CHENGARA,
PATTIMATTOM, ERNAKULAM., PIN - 683562
BY ADVS.
V.VISAL AJAYAN
S.SREEKUMAR (SR.)(S-571)
RESPONDENTS/RESPONDENTS/ADDITIONAL RESPONDENT NO.5 TO 45 :
1 STATE OF KERALA,
REPRESENTED BY SECRETARY, LOCAL SELF GOVERNMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
2 KERALA PUBLIC SERVICE COMMISSION.,
REPRESENTED BY ITS SECRETARY, PATTOM,
THIRUVANANTHAPURAM., PIN - 695004
3 ALL INDIA INSTITUTE OF LOCAL SELF GOVERNMENT,
MN ROY, HUMAN DEVELOPMENT CAMPUS, BEHIND TEACHERS
COLONY, NEAR UTTAR BHARATIYA SANGH COLLEGE,
BANDRA(EAST), MUMBAI, PIN - 400051
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
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4 SAJANA K. A.,
AGED 32 YEARS
W/O.SHAMEER CP, CHAKKALAPARAMBU, KALLINGAL
HOUSE,PUTHIYAROAD, KALOOR, KOCHI, PIN - 682017
5 DHANRAJ M.N
AGED 37 YEARS
S/O NARENDRAN M V, MAYYATTIL HOUSE,
ELAMKUNNAPUZHA P.O, ERNAKULAM,
KERALA, PIN - 682503
6 SUMESH N V
AGED 46 YEARS
SUMESH BHAVAN, PATTANAKKAD P.O.,
CHERTHALA, ALAPPUZHA, KERALA, PIN - 688531
7 SHANU P S
AGED 31 YEARS
S/O PRABHU P K , SHANU NIVAS , KAYIPPURAM NORTH,
MUHAMMA P.O , ALAPPUZHA, KERALA, PIN - 688505
8 SATHEESH P
AGED 43 YEARS
S/O SANKARAN, PATHINHARAYIL HOUSE, VELOM P.O
CHERUKUNNU, KUTTIYADI, VADAKARA THALU, KOZHIKKODE,
KERALA, PIN - 673508
9 RINIL C
AGED 38 YEARS
S/O PRABHAKARAN, CHAYAMPURATH HOUSE, MUKKOM P.O.,
KOZHIKODE, KERALA, PIN - 673602
10 JIMESH K
AGED 35 YEARS
S/O RAJAN , PRAJIL BAVAN, POOLERANKARA ,
PANTHEERANKADAVU P.OKOZHIKODE , KERALA., PIN - 673019
11 PRADEEP R
AGED 42 YEARS
S/O ROBINSON E, BETHEL , KARIYAVATTOM P.O ,
THIRUVANANTHAPURAM, KERALA, PIN - 695581
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
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12 SAJEESH A S
AGED 40 YEARS
S/O A K SIDHIQUE ANJILIVEETTIL, KATTUNGACHIRA P O
IRINJALAKUDA, THRISSUR DIST, PIN - 680125
13 SHERIN FRANCIS M S
AGED 39 YEARS
D/O T Y FRANCIS, TC 14/1343 DHANALEKSHMY ILLAM PARIS
ROAD, BAKERY JN TRIVANDRUM DIST, PIN - 695033
14 SHAMEER V A
AGED 40 YEARS
S/O ABDUL RAHMAN V M ,VADAKKEDATHU HOUSE EAST,
VAZHAPPILLY P O MUVATTUPUZHA, PIN - 686673
15 JAMAL P K
AGED 40 YEARS
S/O P M KUNJU BAVA ,PANACKAL HOUSE PUTHUPPADY P O,
MUVATTUPUZHA, PIN - 686673
16 ANUDAS M B
AGED 36 YEARS
S/O BHASKARAN M K, MACKATTUMOLAM HOUSE VALAMBOOR KARA
KADAYIRUPPU P O KOLENCHERY VIA., PIN - 682311
17 REJITHA V G
AGED 37 YEARS
S/O GOPINATHAN V K, VELIPARAMBIL HOUSE, NETTOOR P O
MARADU, ERNAKULAM -682040
18 AYSHA BEEVI M
AGED 37 YEARS
D/O MUHAMMED HANEEFA,MELETHIL AYSHA MANZIL ATHIKKATTU
KULANGARA NOORANAD VIA ALLAPPUZHA-690504
19 JAYAKRISHNAN V K
AGED 41 YEARS
S/O G KRISHNAN KUTTY, TC66/1520 BHADRADEEPAM KOLIYOOR
MUTTACADU P .O, THIRUVANATHAPURAM - 695523
20 RAJEESH K KURUVAMBATH
AGED 41 YEARS
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
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S/O NARAYANA KURUP, KURUVAMBATH HOUSE CHERUVANNUR P O
MEPPAYUR VIA KOZHIKODE, 673524
21 ABOOBACKER SIDIQUE M
AGED 40 YEARS
S/O ABDUL RASHEED , M MALLIYIL HOUSE KUMARAMPUTHUR POST
PALAKKAD, PIN: 678583
22 DHANYA S NAIR
AGED 39 YEARS
S/O SOMANATHAN NAIR, SWAPNA VIHAR ARATTUKULANGARA
VAIKOM KOTTAYAM 686141
23 NISHANTH .N
AGED 32 YEARS
S/O SHANMUGAN, RESIDING AT NIREPARATH HOUSE VALLIKUNNU,
MALAPPURAM - 673314
24 SANILA V P
AGED 39 YEARS
W/O RAJESH K M, RESIDING AT VALIYAPARAMBATH, ONCHIYAM
P.O, CHOMBALA (VIA), KOZHIKODE - 673308
25 VIGISHA GOPALAN
AGED 36 YEARS
W/O JAYAJITH Y.M, RESIDING AT YOGIMADATHIL, ORKKATTERY,
VADAKARA, KOZHIKODE - 673101
26 VIJINA M
AGED 33 YEARS
D/O GOVINDANKUTTY. M, RESIDING AT MANNIL HOUSE,
MALAYAMMA P.O, NIT (VIA) , KOZHIKODE - 673601
27 RILJU MOHAN.P
AGED 33 YEARS
S/O MOHANAN .P, RESIDING AT PALAKURUMBIL HOUSE,
OLAVANNA NEAR PALAKURUMBIL TEMPLE, KOZHIKODE - 673019
28 ASWATHY SANKAR
AGED 34 YEARS
W/O SHIBU . S, RESIDING AT PILLAVEEDU, KADAMANKODE P.O,
KADAMANKODE, YEROOR (VIA), KOLLAM, PIN - 691213
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
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29 RAJEENAMOL.J
AGED 34 YEARS
W/O SADIK. A, NORTH MYNAGAPPALLY P.O, MYNAGAPPALLY,
KOLLAM, PIN - 690519
30 ANJU T.R
AGED 32 YEARS
W/O SANEESH K.S, RESIDING AT KIZHAKKETHUNDIYIL HOUSE,
PIZHARIKOVIL ROAD, EROOR P.O., TRIPUNITHURA, ERNAKULAM,
PIN - 682306
31 MANJU MOHAN
AGED 35 YEARS
W/O RENJI HARIDAS, RESIDING AT SREEPADAM, SNRA-36,
PAZHAVEEDU P.O, ALAPPUZHA, PIN - 688009
32 VINITHA K. RAVI
AGED 32 YEARS
D/O K. T RAVI, RESIDING AT KOTTARATHIL HOUSE,
IRIMPANAM P.O., TRIPUNITHURA, ERNAKULAM, PIN - 682309
33 AJITHA K. V
AGED 39 YEARS
W/O MADHUKANA, RESIDING AT KANA HOUSE, KANIYAN,
KARIVELLOOR, KANNUR, PIN - 670521
34 RAHIYA .V
AGED 38 YEARS
D/O MUHAMMED .K, RESIDING AT CHALACKOD P.O, PAYYANNUR
(VIA), KANNUR, PIN - 670307
35 BIJU AANUR
AGED 40 YEARS
S/O KP GOPALAN, RESIDING AT AANUR HOUSE,
PADNE KANTHILOT, PADNE PO, KASARGODE, PIN - 671213
36 JINS VA
AGED 39 YEARS
S/O APPACHAN, RESIDING AT VAZHAPPALLIL HOUSE,
KEEZHPPALLY PO, KANNUR, PIN - 670704
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
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37 PRASEENA KP
AGED 35 YEARS
W/O SUMESH AT, RESIDING AT DIVYA NIVAS,
KUNHIPPALLI, KAKKAD PO, KANNUR, PIN - 670005
38 RASNA P.K
AGED 35 YEARS
W/O JITHESH PT, RESIDING AT POCHAPPAN THADATHIL,
THAR ROAD, MUNDAYAD, KANNUR, PIN - 670006
39 REMYA RAVEENDRAN
AGED 34 YEARS
W/O AMAL RENJITH R, RESIDING LAKSHMI
NIVAS,THOLAMPARAMPU SOUTH, HARIPAD PO, HARIPAD,
ALAPPUZHA, PIN - 690514
40 DHANYA R PILLAI,
W/O VINODKUMAR TR, AGED 33 YEARS
RESIDING RAMYALAYAM, ELANGAMANGALAM, ENATHU PO,
PATHANAMTHITTA, PIN - 691526
41 BIJOY M
AGED 31 YEARS
S/O BHASKARAN, RESIDING AT MANIKKOTH HOUSE,AVALA POST,
MEPPEYOOR,(VIA)KOZHIKODE, PIN - 673524
42 AMITHA K
AGED 38 YEARS
W/O SHIJU VM, RESIDING AT CHEGOLI THARAYIL HOUSE,
VELUR PO, ATHOLI, CALICUT, PIN - 673315
43 JISHA K.,
AGED 34 YEARS
W/O SURESH KV, RESIDING AT OTHAYOTH HOUSE, PARIYARAM
CENTER, PARIYARAM PO, KANNUR, PIN - 670503
44 ANU S.,
AGED 35 YEARS
W/O SAJEEV KS, RESIDING AT SAROVARAM,
CHEMMAKKADU PO, PERINAD, KOLLAM, PIN - 691601
45 NAVEENA S,
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
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AGED 35 YEARS
W/O VIPIN RAJ,RESIDING AT KT BHAVAN,
NORTH MYNAGAPPALLY PO,
MYNAGAPPALLY KOLLAM, PIN - 690519
46 NIMMI BIJU,
AGED 40 YEARS
W/O. BIJU, VEZHAKKATTU HOUSE PALLURUTHI,
PERUMBADAMPU, ERNAKULAM, PIN - 680103
47 MUHAMMED NIYAS ABDUL SALAM,
S/O ABDUL SALAM.CS, AGED 36 YEARS
CHERUMOODAN HOUSE, NEDUTHODU MUDIKKAL, VENGOLA,
ERNAKULAM, PIN - 683556
48 SABITHA B.S.,
AGED 36 YEARS
W/O SURESH CHANDRAN, RESIDENT OF NANDANAM,
TC50/485(18), MARUTHOORKADAVU, KARAMANA P.O.,
THIRUVANANTHAPURAM, KAERALA, PIN - 695002
49 RANYA V.,
AGED 34 YEARS
W/O. SUDHIKUMAR, RESIDENT OF INDEEVARAM, VEMBAYAM,
THIRUVANANTHAPURAM, KERALA, PIN - 695615
50 SHABNA S.,
AGED 32 YEARS
W/O. NAVAS A.V, RESIDENT OF NAVAS MANZIL, KOPPAM,
VALICODE, NEDUMANGADU P.O., THIRUVANANTHAPPURAM,
KERALA, PIN - 695541
51 SINDHU.S.,
AGED 36 YEARS
W/O. ASHOK KUMAR, RESIDENT OD ADITYA,
OPPOSITE LUTHERAL MISSION CHURCH, VAZHUTHOOR,
NEYYATTINKARA P.O, THIRUVANANTHAPURAM,
KERALA, PIN - 695121
52 SHINOD. B.K.,
AGED 34 YEARS
S/O. KRISHNANKUTTY, RESIDENT OF KIZHAKKATHIL VEEDU,
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
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NEERAZHI LANE, ULLOOR, MEDICAL COLLAGE.PO.,
THIRUVANANTHAPURAM, KERALA, PIN - 695011
53 PINKY RAMAKRISHNAN.,
AGED 40 YEARS
W/O. ANIL P.R, RESIDENT OF PALEKUDY VEEDU, TC
8/1324(1), NSS LANE, VALIYAVILA, THIRUMALA P.O.,
THIRUVANANTHAPURAM, KERALA, PIN - 695006
54 HASMI A.L.,
AGED 32 YEARS
W/O. SHIBU N.B, RESIDENT OF HASEENA MANZIL, MUDAPURAM
P.O., CHIRAYINKEEZHU, THIRUVANANTHAPURAM , KERALA, PIN
- 695304
55 SUJITH KUAMAR.S.,
AGED 32 YEARS
S/O. SURENDRAN PUILLAI C, RESIDENT OF SUJITH BHAVAN,
ARINALLOOR P.O., THEVALAKKARA, KOLLAM , KERALA, PIN -
690538
56 VISHNA K.R.,
AGED 35 YEARS
W/O. SUDHEER, RESIDENT OF SREEDANAM, CSI COMPOUND,
KUTTICHAL P.O., THIRUVANANTHAPURAM , KERALA, PIN -
695574
57 SHENCY L.S.,
AGED 33 YEARS
W/O. PRAVEEN B, RESIDENT OF AKKARAVILA HOUSE,
MUNDAPURAM P.O., CHIRAYINKEEZHU, THIRUVNANTHAPURAM,
KERALA, PIN - 695304
58 ANJALENA. K. KURIEN,
W/O. VARGHESE ANTONY, AGED 35 YEARS, RESIDENT AT
NIKARTHIL, KALAVOOR .P.O, ALAPPUZHA , KERALA, PIN -
688522
59 SRUTHI.K.,
AGED 32 YEARS
D/O. BHASKARAN K.K, RESIDING AT DIVYA NIVAS, MAVILAYI
P.O, KEEZHARA, KANNUR KERALA, PIN - 670622
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
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60 RIJESH.M.D.,
AGED 39 YEARS
S/O.M.K. DHARMAN, RESIDING AT MANGANTHRA HOUSE,
ANTHIKKAD.P.O., THRISSUR , KERALA, PIN - 680641
61 VINEETHA. N.,
AGED 40 YEARS
D/O. RAMAKRISHNAN.N, RESIDING AT NHANDANMADAM HOUSE,
AZHIKKAL.P.O., BOATALAM, KANNUR, KERALA, PIN - 670009
62 SARAVANAKUMAR. R.,
AGED 44 YEARS
S/O. RAMASUBBU.P, RESIDING AT KALALAYAM,
COLLECTORATE P.O., NETHAJI ROAD, MUTTAMBALAM, KOTTAYAM
, KERALA, PIN - 686002
*ADDL.R63 RAJANI. L
AGED 42 YEARS
W/O. AJITH KUMAR THANKAPPAN, KOTTAMPARAYIL,
THUMPAMON NORTH P.O., ELAVUMTHITTA,
PATHANAMTHITTA DISTRICT, KERALA- 689625
*ADDL.R64 SREELEKHA P
AGEGD 44 YEARS
C/O BINU GOVINDAN, AISWARYA, THENGUMKAVU P.O,
PRAMADOM, PATHANAMTHITTA, KERALA-689646
*ADDL.R65 SHARONKUMAR. J
AGED 42 YEARS
S/O.JANARDHANAN
KARITHARA HOUSE, KUZHALMANNAM POST, PALAKKAD DISTRICT,
KERALA-678702
*ADDL.R66 ARAVIND.P
AGED 45 YEARS
S/O. PRABHAKARAN PILLAVEEDU, MUNDAKKAL EAST,
KOLLAM-691001
*ADDL.R67 SANUJ. M.K.
AGED 45 YEARS
S/O E. MOHAMED KUNJU, RAZI MANZIL, VIKAS NAGAR, 106.A,
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
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PATTATHANOM POST, KOLLAM-21
*ADDL.R68 SHEEBA P
AGED 44 YEARS
W/O PURUSHU. A, SREEPATHI, UMMENCHIRA P.O, THALASSERY,
KANNUR, KERALA-670649
*ADDL.R69 NISHAD.K
AGED 45 YEARS
S/O VISWANATHAN, KOYILEVIAN HOUSE, NEAR CHENOLIMILLS
MOOSARIKOWAL, KUNHIMANGALAM P.O KANNUR DISTRICT,
KERALA-670309
*ADDL.R70 RAMYA. V
AGED 41 YEARS
W/O. ULLAS CHALIL, VADAKKEBANGLAVIL (H),
CHOMBALA (P.O), VADAKARA, KOZHIKODE DISTRICT
KERALA-673308
*ADDL.R71 BAIJU. E.P
S/O K.N.BHASKARAN, SREEDEEPAM HOUSE, MOOZHIKKARA P.O.,
THALASSERY, KERALA-670103
*ADDL.R72 SUSMITHA.S
AGED 42 YEARS
D/O. SATHIADAS.C.M., SUSMITHA HOUSE, KOOTHALI,
KOOTHALI P.O, THIRUVANANTHAPURAM DISTRICT, KERALA-
695505
*ADDL.R73 SMITHA MONY. J.A,
AGED 44 YEARS
D/O JAPAMONY. A, HAVING ADDRESS AT NEST, PULLUVETTY,
UCHAKKADA.P.O, THIRUVANANTHAPURAM DISTRICT
*ADDL.R74 KASTHOORI. K
AGED 40 YEARS
D/O BHASKARAN, B.K.BHAVAN, RUSSELPURAM.P.O,
BALARAMAPURAM, THIRUVANANTHAPURAM-695501
*ADDL.R75 MUHAMMED FAICY P.A.
AGED 45 YEARS
S/O. ABDUL AZEEZ P.A, PARACKAL, NARAGAMPUZHA,
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
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KOOTTICKAL (P.O), IDUKKI DISTRICT-686514
*ADDL.R76 AUDARSH. A.S
AGED 46 YEARS, S/O.P.APPU
PADMAVILASAM, KANNARAVILA, NELLIMOODU P.O.,
THIRUVANANTHAPURAM, KERALA-695524
*ADDL.R77 ANEESHA. M.MATHEW
AGED 43 YEARS
W/O ARUN RAJ, PARATHAL HOUSE, KUMMANNOOR, KOTTAYAM,
KERALA-686572
*ADDL.R78 SIDHEEK. K
AGED 42 YEARS
S/O AMMED.K, KOROTH HOUSE, MUYIPPOTH. P.O, MEPPAYOUR,
KOZHIKODE DISTRICT, KERALA-673524
*ADDL.R79 SAMEESH.B.R.M
S/O. T.C. RADHAMOHANAN KALOOCHIRAYIL, SOUTH ARYAD,
AVALOOKUNNU P.O ALAPPUZHA DISTRICT, KERALA-688006
*ADDL.R80 VINODKUMAR. S.V
S/O. SUKUMARAN, VASANTHAVILASAM, PANDARAVILA,
POOVAR.P.O THIRUVANANTHAPURAM DISTRICT, KERALA
*ADDL.R81 LEKHA. P.G
AGED 45 YEARS
D/O. GOPINATHAN.P.K, VADASSERIKANDATHIL, MUTTAM SOUTH,
THATTARAMPALAM P.O, MAVELIKKARA ALAPPUZHA DISTRICT. NOW
RESIDING AT E. 24. A PWD QUARTERS, PAINAVE, IDUKKI
*ADDL.R82 SELVI.K
AGED 45 YEARS
W/O RAMADAS.C, HAVING ADDRESS AT AKKURAM VEETTIL,
PARAMPUZHA P.O, KOSAMATTOM, KOTTAYAM DISTRICT, KERALA-
686004
*ADDL.R83 MINI. P.K.
D/O KUMARAN.P.K, PARAMMEL, THILLANA HOUSE,
KALLUNIRAPARAMBATH, MAYYANNUR (P.O), VATAKARA, CALICUT
DISTRICT, KERALA-673542
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
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*ADDL.R84 GANESHAN. G
AGED 39 YEARS
S/O GURUSWAMY, GANESH BHAVAN, KOSAMATTOM, PARAMPUZHA
(P.O) KOTTAYAM DISTRICT-686004
*ADDL.R85 BIJINLAL.P
S/O RAVEENDRAKURUP.P, PULPARAMBIL HOUSE,
KUNNAMANGALAM P.O, KOZHIKODE DISTRICT, KERALA-673571
*ADDL.R86 ROSINI. M.K
AGED 46 YEARS
HAVING ADDRESS AT MANAMTHODI KUNUYIL, CHORODE,
VADAKARA, KERALA-673106
*ADDL.R87 MADHU T.K
AGED 49 YEARS
S/O. T.V. KOCHUKUNJU THADATHIL PARAMBIL,
ITHITHANAM P.O, KURICHY, KOTTYAM, KERALA-686535
*ADDL.R88 SHIBU KALLINGAL
AGED 45 YEARS
S/O LATE VELU, KALLINGAL, URAKAM MELMURI P.O,
MALAPPURAM DISTRICT, KERALA-676519
*ADDL.R89 SMITHA P.M.,
AGED 42 YEARS
D/O C.K.KUMARAN, HAVING ADDRESS AT PUTHENPURAYIL
MEETHAL, NARAYANANAGAR, VATAKARA, KOZHIKODE- 673101
ARE IMLEADED AS ADDITIONAL RESPONDENTS R63 TO 89 AS PER
ORDER DATED 04/11/2024 IN I.A 1/2022 IN
OP(KAT)275/2022.
*ADDL.R90 PRIYA. K. JOSEY
AGED 39 YEARS
W/O V. J. FRANCIS, 18/2024 A, VALIAVEETTIL
HOUSEKOCHUPALLY ROAD, THOPPUMPADY, KOCHI-682005.
*ADDL.R91 HIJIRI. S
AGED 40 YEARS
S/O SUBAIR KUNJU, HIJIRI MANZIL, NARICKAL,
KONCHIRA P.O, VEMBAYAM- THIRUVANANTHAPURAM-695 615.
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
-:15:-
2025:KER:12955
*ADDL.R92 SHABEER KHAN S
AGED 35 YEARS
S/O. SHIHABUDEEN M.H. PARAVILAVEEDU, ARAMTHANAM,
VAMANAPURAM P.O, TRIVANDRUM- 695 606.
*ADDL.R93 MANJU. G. S
AGED 43 YEARS
W/O. RAJEEV. P, VARUVILAVEEDU, NJEKKAD,
VADASSERIKONAM P.O, THIRUVANANTHAPURAM-695 143.
*ADDL.R94 NAJILA. T,
AGED 34 YEARS
W/O. SUNIL. B, SUDHEER MANZIL, P.V NORTH THAZHAVA P.O,
KARUNAGAPPALLY, KOLLAM-690 523.
*ADDL.R95 GAYATHRI SUKUMAR
AGED 36 YEARS
W/O SHIBU S, MULLUVILAVEEDU AZHANKAL, EDAGRAMOM,
PAPPANAMCODE P.O, THIRUVANANTHAPURAM
PIN CODE- 695 018.
*ADDL.R96 SIMI V. K.
AGED 44 YEARS
W/O. JAYAMON. N, SIMIBHAVAN BHAGAVATHINADA P.O,
BALARAMAPURAM, THIRUVANANTHAPURAM -695 501.
ARE IMPLEADED AS ADDITIONAL RESPONDENTS R90 TO R96 AS
PER ORDER DATED 04/11/2024 IN I.A 1/2023 IN OP(KAT)
275/2022.
*ADDL.R97 GIREESHKUMAR KS
AGED 47 YEARS
S/O KOCHUNARAYANAKURUP K, PULIPRAKONATHU PUTHEN VEEDU,
KAITHACODE, KAITHACODE PO, PAVITHRESWAEAM, KAITHACODE,
KOLLAM, KOTTARAKKARA, KERALA, PIN-691543
IS IMPLEADED AS ADDL.RESPONDENT NO.97 AS PER ORDER
DATED 04.02.2025 IN IA NO.1/2025 IN OP(KAT) 275/2022.
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
-:16:-
2025:KER:12955
BY ADVS.
ROSHEN D. ALEXANDER D
K.P.PRADEEP DR
VINU SASIDHARAN
TINA ALEX THOMAS(K/000532/2004)
HARIMOHAN(K/000327/2018)
KOCHURANI JAMES(K/003502/2022)
SANAND RAMAKRISHNAN(K/2871/1999)
HAREESH M.R.(K/1650/1999)
T.T.BIJU(K/878/2003)
T.THASMI(K/934/2010)
M.J.ANOOPA(K/968/2013)
SRI.A.J.VARGHESE, SR.GOVERNMENT PLEADER
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY
HEARD ON 04.02.2025, ALONG WITH OP(KAT).449/2022 AND CONNECTED
CASES, THE COURT ON 07.02.2025 DELIVERED THE FOLLOWING:
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
-:17:-
2025:KER:12955
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
FRIDAY, THE 7TH DAY OF FEBRUARY 2025 / 18TH MAGHA, 1946
OP(KAT) NO. 84 OF 2023
AGAINST EXHIBIT P3 JUDGMENT OF KERALA ADMINISTRATIVE
TRIBUNAL, THIRUVANANTHAPURAM IN OA(EKM) NO.1346 OF 2020 DATED
13.06.2020
PETITIONERS/APPLICANTS 1,4,5 & 6 :
1 NISHAD K.,
AGED 45 YEARS
S/O VISWANATHAN, KOYILERIAN HOUSE, NEAR CHENOLIMILS,
KUNHIMANGALAM PO, KANNUR, PIN - 670309
2 BAIJU E.P.,
AGED 45 YEARS
S/O KN BHASKARAN, SREEDEPAM (H), MOOZHIKKARA PO,
THALASSEERY, KANNUR, PIN - 670103
3 SHEEBA P.,
AGED 42 YEARS
D/O DHAMODHARAN.P, SREEPATHI, UMMENCHIRA PO,
THALASSERRY (VIA), KANNUR, PIN - 670649
4 RAMAYA V.,
AGED 39 YEARS
D/O BHASKARAN, VADAKKEBANGLAVIL(H), CHOMBALA.PO,
VADAKKARA VIA, KOZHIKKODE, PIN - 673501
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
-:18:-
2025:KER:12955
BY ADV V.VISAL AJAYAN
RESPONDENTS/RESPONDENTS/APPLICANTS 2,3,7 & 8 :
1 STATE OF KERALA,
REPRESENTED BY SECRETARY, DEPARTMENT OF HEALTH AND
FAMILY WELFARE, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 DIRECTOR OF URBAN AFFAIRS
DIRECTORATE OF URBAN AFFAIRS,
THIRUVANTHAPURAM, PIN - 695033
3 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY
PATTOM, THIRUVANANTHAPURAM, PIN - 695004
4 THE DISTRICT OFFICER
THE KERALA PUBLIC SERVICE COMMISSION
ERNAKULAM, PIN - 682016
5 THE DISTRICT OFFICER
THE KERALA PUBLIC SERVICE COMMISSION
CIVIL STATION, THAVAKKARA, KANNUR, PIN - 670002
6 THE DISTRICT OFFICER
THE KERALA PUBLIC SERVICE COMMISSION
MALAPPURAM, KERALA, PIN - 676505
7 THE DISTRICT OFFICER
THE KERALA PUBLIC SERVICE COMMISSION
KOZHIKKODE, PIN - 673020
8 ALL INDIA INSTITUTE OF LOCAL SELF GOVERNMENT
MN ROY, HUMAN DEVELOPMENT CAMPUS,
BEHIND TEACHERS COLONY,
NEAR UTTAR BHARATIYA SANGH COLLEGE, BANDRA(EAST),
MUMBAI, PIN - 400051
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
-:19:-
2025:KER:12955
9 JASMIN VH
NOORMANZIL, NEDUMPILLY ROAD, MANJUMMAL,
ERNAKULAM, PIN - 683501
0 BINDU RAMACHANDRAN
KADAMPURA, PUTHANPURAYIL, PERUMBALLOOR,
ERNAKULAM, PIN - 686673
11 PRADEEP F
VIRALYVILLA, THUDUTHATTU VEEDU, KULATHOOR,
UCHAKKADA PO, THIRUVANTHAPURAM, PIN - 695506
12 JISHA K
OTHAYOTH(H),PARIYARAM, KANNUR, PIN - 670502
13 DINESAN M
AGED 46 YEARS, S/O KANNAN P, DEEPAM,
NEAR THULAVANNUR TEMPLE, THAYINERI, PAYYANNUR P.O,
KANNUR, PIN - 670309
14 SHAMJITH T
AGED 40 YEARS, S/O MANOHARAN M, SEAVANAM, EDAT P.O
KUNJIMANGALAM, KANNUR, PIN - 670327
15 SINI E.P
AGED 40 YEARS
D/O KARUNAN E.P, VARAKANDIYIL, EROMALA P.O,
ORKKATTERI VIA, VADAKARA, KOZHIKODE, PIN - 670501
BY ADVS.
K.P.PRADEEP DR
VINU SASIDHARAN
SANAND RAMAKRISHNAN(K/2871/1999)
HAREESH M.R.(K/1650/1999)
T.T.BIJU(K/878/2003)
T.THASMI(K/934/2010)
M.J.ANOOPA(K/968/2013)
SRI.A.J.VARGHESE, SR.GOVERNMENT PLEADER
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
-:20:-
2025:KER:12955
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY
HEARD ON 04.02.2025, ALONG WITH OP(KAT).449/2022 AND CONNECTED
CASES, THE COURT ON 07.02.2025 DELIVERED THE FOLLOWING:
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
-:21:-
2025:KER:12955
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
FRIDAY, THE 7TH DAY OF FEBRUARY 2025 / 18TH MAGHA, 1946
OP(KAT) NO. 110 OF 2023
AGAINST EXHIBIT P2 JUDGMENT IN OA NO.243 OF 2020 OF KERALA
ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM DATED 13.06.2020
PETITIONERS/APPLICANTS:
1 SREELEKHA P.,
AGED 42 YEARS
D/O MADHAVAN, AISWARYA, THENGUMKAV, MULLASERY,
PATHANAMTHITTA, PIN - 689646
2 RAJANI L.,
AGED 40 YEARS
D/O SASI, THUMPAMON NORTH PO, ELAVUMTHITTA,
PATHANAMTHITTA, PIN - 689625
BY ADV V.VISAL AJAYAN
RESPONDENTS/RESPONDENTS :
1 STATE OF KERALA
REPRESENTED BY SECRETARY,
DEPARTMENT OF HEALTH AND FAMILY WELFARE,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
-:22:-
2025:KER:12955
2 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY,
PATTOM, THIRUVANANTHAPURAM, PIN - 695004
3 THE SECRETARY TO GOVERNMENT,
LOCAL SELF GOVT.DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANTHAPURAM, PIN - 695001
4 THE DISTRICT OFFICER,
THE KERALA PUBLIC SERVICE COMMISSION,
PATHANAMTHITTA, PIN - 689645
SRI.A.J.VARGHESE, SR.GOVERNMENT PLEADER
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP FOR
ADMISSION ON 04.02.2025, ALONG WITH OP(KAT).449/2022 AND CONNECTED
CASES, THE COURT ON 07.02.2025 DELIVERED THE FOLLOWING:
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
-:23:-
2025:KER:12955
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
FRIDAY, THE 7TH DAY OF FEBRUARY 2025 / 18TH MAGHA, 1946
OP(KAT) NO. 165 OF 2023
AGAINST EXHIBIT P3 JUDGMENT DATED 13.06.2022 IN OA NO.521 OF
2020 OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONERS/APPLICANTS :
1 SHARONKUMAR.J,
S/O JANARDHANAN, AGED 39 YEARS, KARITHARA HOUSE,
KUZHALMANDAM-PALAKKAD, KERALA -678702
2 SANUJ. M.K,
S/O E. MOHAMMADKUNJU, AGED 43 YEARS,
RAZI MANZIL, VIKAS NAGAR, 106A,
PATTATHANAM, KOLLAM, KERALA -691021
3 ARAVIND.P,
S/O N PRABHAKARAN, AGED 42 YEARS, PILLA VEEDU,
MUNDAIKAL EAST, KOLLAM, KERALA -691001
BY ADV V.VISAL AJAYAN
RESPONDENTS/RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY SECRETARY,
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
-:24:-
2025:KER:12955
DEPARTMENT OF LOCAL SELF GOVERNMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001
2 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY ITS SECRETARY, PATTOM,
THIRUVANANTHAPURAM-695004
3 THE DISTRICT OFFICER,
THE KERALA PUBLIC SERVICE COMMISSION
DISTRICT PSC OFFICE, CORPORATION BUILDING
ANDAMUKKAM, KOLLAM, PIN-691001
4 THE DISTRICT OFFICER,
THE KERALA PUBLIC SERVICE COMMISSION
DISTRICT PSC OFFICE, KSDC FOR SC/ST LTD BUILDING,
IIND FLOOR, TOWN HALL ROAD, THRISSUR - 680020 KERALA
5 THE DISTRICT OFFICER,
KERALA PUBLIC SERVICE COMMISSION,
DISTRICT PSC OFFICE, PATTOM,
THIRUVANANTHAPURAM- 695004, KERALA
6 THE DISTRICT OFFICER,
KERALA PUBLIC SERVICE COMMISSION,
DISTRICT PSC OFFICE. CIVIL STATION NEW BLOCK,
MALAPPURAM- 676505 KERALA
7 SUJITHKUMAR. S,
S/O SURENDRAN PILLAI, SUJITH BHAVAN,
ARIVALLOOR SOUTH P O.
KOLLAM, - 695885, KERALA
8 KIRANKUMAR,
S/O SHOKKUMAR. M.N, KAVALAKOZHICHIRA HOUSE,
KAIPPURAM, MUHAMMA, ALAPPUZHA - 688525, KERALA
9 ANJU.T.R,
W/O SUNEESH K S, KIZHAKKETHUNDIYIL HOUSE, EROOR,
THRIPPUNITHURA, ERNAKULAM -682306 KERALA
BY ADVS.
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
-:25:-
2025:KER:12955
SRI.A.J.VARGHESE, SR.GOVERNMENT PLEADER
K.P.PRADEEP DR
SANAND RAMAKRISHNAN(K/2871/1999)
HAREESH M.R.(K/1650/1999)
T.T.BIJU(K/878/2003)
T.THASMI(K/934/2010)
M.J.ANOOPA(K/968/2013)
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY
HEARD ON 04.02.2025, ALONG WITH OP(KAT).449/2022 AND CONNECTED
CASES, THE COURT ON 07.02.2025 DELIVERED THE FOLLOWING:
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
-:26:-
2025:KER:12955
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
FRIDAY, THE 7TH DAY OF FEBRUARY 2025 / 18TH MAGHA, 1946
OP(KAT) NO. 329 OF 2023
AGAINST EXHIBIT P2 ORDER DATED 12.06.2023 IN OA (EKM) NO.846
OF 2023 OF KERALA ADMINISTRATIVE TRIBUNAL,
THIRUVANANTHAPURAM(ADDITIONAL BENCH, ERNAKULAM)
PETITIONERS/APPLICANTS :
1 SMITHA MONY.J.A,
AGED 45 YEARS
D/O JAPAMONY.A, HAVING AN ADDRESS AT NEST, PULLUVETTY, UCHAKKADA.
P.O, THIRUVANANTHAPURAM, PIN - 695606
2 SUSMITHA.S
AGED 43 YEARS
D/O. SATHIADAS.C.M, SUSMITHA HOUSE, KOOTHALI,
KOOTHALI P.O., THIRUVANANTHAPURAM DISTRICT,
KERALA, PIN - 695505
BY ADV V.VISAL AJAYAN
RESPONDENTS/RESPONDENTS :
1 STATE OF KERALA
REPRESENTED BY SECRETARY, LOCAL SELF GOVERNMENT, GOVERNMENT
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
-:27:-
2025:KER:12955
SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 KERALA PUBLIC SERVICE COMMISSION
REPRESENTED BY IT'S SECRETARY PATTOM, THIRUVANANTHAPURAM, PIN -
695004
3 KERALA PUBLIC SERVICE COMMISSION
REPRESENTED BY IT'S SECRETARY
DISTRICT OFFICE, CIVIL STATION,
KOZHIKKODE, PIN - 673020
SRI.A.J.VARGHESE, SR.GOVERNMENT PLEADER
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP FOR
ADMISSION ON 04.02.2025, ALONG WITH OP(KAT).449/2022 AND CONNECTED
CASES, THE COURT ON 07.02.2025 DELIVERED THE FOLLOWING:
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
-:28:-
2025:KER:12955
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
FRIDAY, THE 7TH DAY OF FEBRUARY 2025 / 18TH MAGHA, 1946
OP(KAT) NO. 464 OF 2023
AGAINST EXHIBIT P2 ORDER DATED 10.07.2023 IN OA NO.1263 OF
2023 OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONER/APPLICANT :
MUHAMMED FAICY P.A,
AGED 46 YEARS
S/O P.A. ABDUL AZIZ, PARACKAL, NARAKAMPUZHA,
KOTTICKAL P.O, IDUKKI, KERALA, PIN - 686514
BY ADV V.VISAL AJAYAN
RESPONDENTS/RESPONDENTS :
1 STATE OF KERALA,
REPRESENTED BY SECRETARY, LOCAL SELF GOVERNMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
2 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY IT'S SECRETARY
PATTOM, THIRUVANANTHAPURAM, PIN - 695004
3 KERALA PUBLIC SERVICE COMMISSION,
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
-:29:-
2025:KER:12955
REPRESENTED BY IT'S DISTRICT OFFICER,
DISTRICT OFFICE, CIVIL STATION,
KOZHIKKODE, PIN - 673020
4 JASMIN V.H,
NOORMANZIL, NEDUMPILLY ROAD, MANJUMMAL,
ERNAKULAM, KERALA, PIN - 683501
SRI.A.J.VARGHESE, SR.GOVERNMENT PLEADER
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY
HEARD ON 04.02.2025, ALONG WITH OP(KAT).449/2022 AND CONNECTED
CASES, THE COURT ON 07.02.2025 DELIVERED THE FOLLOWING:
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
-:30:-
2025:KER:12955
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
FRIDAY, THE 7TH DAY OF FEBRUARY 2025 / 18TH MAGHA, 1946
OP(KAT) NO. 449 OF 2022
AGAINST THE ORDER DATED 13.06.2020 IN OA (EKM) NO.437 OF 2020
OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONERS/APPLICANTS 1 AND 4 :
1 ANISHLAL A.,
S/O.ANIRUDHEN N, AGED 47 YEARS
BAIJU BHAVAN, KANDRAMKANI,
PATTAMTHURUTH P.O., KOLLAM DISTRICT, PIN - 691601
MOBILE: 9497780385
2 DONMEN MARTIN,
AGED 47 YEARS
THANGALA VALAPPIL, GOPALPETTA, TELLICHERRY, KANNUR DISTRICT, PIN
- 670101
MOBILE: 9947206128
BY ADV V.N.RAMESAN NAMBISAN
RESPONDENTS/RESPONDENTS 1 TO 3 & APPLICANTS 2 AND 3 :
1 STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
LOCAL SELF GOVERNMENT DEPARTMENT,
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
-:31:-
2025:KER:12955
THIRUVANANTHAPURAM, PIN - 695001
2 KERALA PUBLIC SERVICE COMMISSION,
REPRESENTED BY THE SECRETARY, PATTOM, THIRUVANANTHAPURAM, PIN -
695001
3 DISTRICT OFFICER,
KERALA PUBLIC SERVICE COMMISSION,
KANNUR DISTRICT, PIN - 670001
4 BABURAJ. P.K.,
S/O.KRISHNAN P.K., AGED 49 YEARS
KAYAKULAM, P.O. PERIYE, (VIA) PALLIKARA,
KASARAGOD DISTRICT, PIN - 671316
MOBILE: 9446134590
5 PRASAD A.V.,
S/O.GOPALAN, AGED 47 YEARS
PRAGEETHI NILAYAM, ADUKKATH PARAMBA,
MADIKAI, KASARAGOD DISTRICT, PIN - 671314
MOBILE: 9495346830
BY ADV.SRI. P.C.SASIDHARAN
SRI.A.J.VARGHESE, SR.GOVERNMENT PLEADER
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN FINALLY
HEARD ON 04.02.2025, ALONG WITH OP(KAT).84/2023 AND CONNECTED CASES,
THE COURT ON 07.02.2025 DELIVERED THE FOLLOWING:
(O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023)
-:32:-
2025:KER:12955
JUDGMENT
Dated this the 7th day of February, 2025 A.Muhamed Mustaque, J.
These original petitions were filed by unsuccessful applicants before the Tribunal. The petitioners in the original petitions approached the Tribunal by different applications. They challenge inclusion of candidates, possessing a certificate of Sanitary Inspectors' Diploma issued by the All India Institute of Local Self-
Government (Govt. Recognised Educational Institution), in the ranked list published by the Kerala Public Service Commission (PSC) for the post of Junior Health Inspector Grade-II. They contend that the minimum eligibility for the course is Higher Secondary, and that candidates who obtained their diploma certificates from recognised institutes under the All India Institute of Local Self Government are not qualified to apply for the post of Junior Health Inspector Grade-
II.
2. These matters came before the Tribunal in a separate challenge regarding a notification issued by PSC in the year 2014 and (O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023) -:33:- 2025:KER:12955 2015. The prescribed qualifications for the post of Junior Health Inspector Grade-II are as follows:
"7. Qualifications :-
1. S.S.L.C.
2. Sanitary Inspectors' Certificate of Bombay or Madras.
OR Health Inspectors' Certificate of Trivandrum Medical College. OR Sanitary Inspectors' Certificate of All India Institute of Local Self Government, Bombay. OR The certificate in the Sanitary Inspectors Course awarded by the National Council for Rural Higher Education. OR Sanitary Inspectors' Training Course conducted by the Rural Institute, Thavannur.
Note:- KS&SSR Part II Rule 10 (a) (ii) is applicable for selection to this post."
3. Recruitment to the post of Junior Health Inspector Grade-
II is district wise. As seen from the above prescription, a Sanitary Inspectors' Diploma certificate issued by the All India Institute of Local Self-Government, Bombay is a prescribed qualification. SSLC is only a minimum qualification as seen from the Government Order, G.O(Ms.) 246/72/LASWD dated 16/10/1972. The question is whether certificates issued by institutions recognised by the All India Institute of Local Self Government for candidates who have completed the course at recognised regional centres are valid. It is to be noted that the certificates in question are issued by the same institute. Both the (O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023) -:34:- 2025:KER:12955 petitioners and the respondents possess identical certificates.
Certificates cannot be distinguished merely for the reason that some candidates have undergone the course at the regional centres.
Annexures A16 and A17 clarify that the course is offered through regional centres in various cities across the country, but this does not imply that the certificates are issued by a different authority. The certificates held by the petitioners and those by the candidates they seek to exclude are identical. In the light of the fact that they possess notified qualifications, the challenge must fail. The original petitions stand dismissed.
Sd/-
A.MUHAMED MUSTAQUE, JUDGE Sd/-
P. KRISHNA KUMAR, JUDGE ms (O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023) -:35:- 2025:KER:12955 APPENDIX OF OP(KAT) 84/2023 PETITIONER ANNEXURES Annexure TRUE COPY OF NOTIFICATION DATED 26.12.2014 ISSUED BY A1 THE KERALA PUBLIC SERVICE COMMISSION Annexure TRUE COPY OF G.O (MS) NO.246/72/LASWD DATED 16.08.1972 A2 Annexure TRUE COPY OF THE CERTIFICATE ISSUED BY THE ALL INDIA A3 INSTITUTE OF LOCAL SELF GOVERNMENT, MUMBAI TO THE 1ST APPLICANT Annexure TRUE COPY OF THE CERTIFICATE ISSUED BY THE ALL INDIA A4 INSTITUTE OF LOCAL SELF GOVERNMENT, MUMBAI TO THE 2ND APPLICANT Annexure TRUE COPY OF THE CERTIFICATE ISSUED BY THE ALL INDIA A5 INSTITUTE OF LOCAL SELF GOVERNMENT, MUMBAI TO THE 3RD APPLICANT Annexure TRUE COPY OF THE CERTIFICATE ISSUED BY THE ALL INDIA A6 INSTITUTE OF LOCAL SELF GOVERNMENT, MUMBAI TO THE 4TH APPLICANT IN OA Annexure TRUE COPY OF THE CERTIFICATE ISSUED BY THE ALL INDIA A7 INSTITUTE OF LOCAL SELF GOVERNMENT, MUMBAI TO THE 5TH APPLICANT Annexure TRUE COPY OF THE CERTIFICATE ISSUED BY THE ALL INDIA A8 INSTITUTE OF LOCAL SELF GOVERNMENT, MUMBAI TO THE 6TH APPLICANT Annexure TRUE COPY OF THE CERTIFICATE ISSUED BY THE ALL INDIA A9 INSTITUTE OF LOCAL SELF GOVERNMENT, MUMBAI TO THE 7TH APPLICANT Annexure TRUE COPY OF THE CERTIFICATE ISSUED BY THE ALL INDIA A10 INSTITUTE OF LOCAL SELF GOVERNMENT, MUMBAI TO THE 8TH APPLICANT (O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023) -:36:- 2025:KER:12955 Annexure TRUE COPY OF JUDGMENT DATED 21.08.2019 IN CIVIL APPEAL A11 NOS. 6178-6185 OF 2019.
Annexure TRUE COPY OF THE RANKED LIST NO.160/2020/SS V DATED A12 24.03.2020 FOR ERNAKULAM DISTRICT ISSUED BY THE KERALA PUBLIC SERVICE COMMISSION Annexure TRUE COPY OF RANKED LIST NO. 55/2020/SS V DATED A13 03.02.2020 FOR KANNUR DISTRICT ISSUED BY THE KERALA PUBLIC SERVICE COMMISSION Annexure TRUE COPY OF RANKED LIST, NO. 96/2020/SSII DATED A14 19.02.2020 FOR MALAPPURAM DISTRICT ISSUED BY THE KERALA PUBLIC SERVICE COMMISSION Annexure TRUE COPY OF RANKED LIST NO. 647/19/SS III DATED 13-02- A15 2019 FOR KOZHIKODE DISTRICT ISSUED BY THE KERALA PUBLIC SERVICE COMMISSION Annexure TRUE COPY OF LETTER NO. DR3- 4/50015/2018-KPSC-PART (4) A16 DATED 05.08.2 019 WITH ITS ENGLISH TRANSLATION Annexure17 TRUE COPY OF LETTER NO. EU2-277/2019- LSGD DATED 25.09.2019WITH ITS ENGLISH TRANSLATION Annexure18 TRUE COPY OF LETTER NO. E4-0331/2019 DATED 15.10.2019 WITH ITS ENGLISH TRANSLATION Annexure TRUE COPY OF LETTER NO. EU2-277/2019- LSGD DATED A19 22.11.2019 WITH ITS ENGLISH TRANSLATION Annexure TRUE COPY OF QUERY UNDER RTI ACT DATED 20.04.2019 WITH A20 ITS ENGLISH TRANSLATION Annexure21 TRUE COPY OF LETTER NO. EU2-158/19- LSGD DATED 29.04.2019 ISSUED BY THE PUBLIC INFORMATION OFFICER ATTACHED TO THE OFFICE OF THE 1ST RESPONDENT WITH ITS ENGLISH TRANSLATION Annexure TRUE COPY OF QUERY UNDER RTI ACT DATED 20.07.2019 WITH A22 ITS ENGLISH TRANSLATION (O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023) -:37:- 2025:KER:12955 Annexure TRUE COPY OF LETTER NO. IDS- 11(4)/3381/2019/GW DATED A23 01.08.2019 ISSUED BY THE PUBLIC INFORMATION OFFICER ATTACHED TO THE KPSC WITH ITS ENGLISH TRANSLATION Exhibit P1 TRUE COPY OF THE OA(EKM)NO.1346/2020 DATED 12.08.2020 Exhibit P2 TRUE COPY OF THE REPLY STATEMENT FILED BY THE 3 TO 7 RESPONDENTS IN OA(EKM)NO.1346/2020 DATED 13.01.2021 Exhibit P3 TRUE COPY OF THE JUDGMENT OF THE KERALA ADMINISTRATIVE TRIBUNAL AT THHIRUVANTHAPURAMIN IN OA(EKM)NO.1346/2020 DATED 13.06.2022 (O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023) -:38:- 2025:KER:12955 APPENDIX OF OP(KAT) 110/2023 PETITIONER ANNEXURES Annexure TRUE COPY OF NOTIFICATION ISSUED BY THE KPSC WITH A1 CATEGORY NO.571/2014 DATED 26.12.2014.
Annexure TRUE COPY OF RELEVANT PAGES OF THE SPECIAL RULES ISSUED A2 AS PER G.O.(MS) 246/72/LASWD DATED 16.08.1972.
Annexure3 TRUE COPY ORDER NO. G.O(MS) 33/76/LA&SWD DATED 11.02.1976. ALONG WITH A TYPED COPY Annexure TRUE COPY SHORT LIST S.L. NO.09/16/DOH DATED 26.08.2016 A4 PUBLISHED BY THE KPSC FOR PATHANAMTHITTA DISTRICT.
Annexure TRUE COPY OF REPLY NO.EU2-177/19/LSGD DATED 22.05.2019 A5 ISSUED BY THE STATE PUBLIC INFORMATION OFFICER, LOCAL SE GOVERNMENT DEPARTMENT WITH ITS TRANSLATION Annexure6 TRUE COPY OF THE COMMON ORDER DATED 20.12.2017 IN OA(EKM) NO.1078/2016 OF THIS HONOURABLE TRIBUNAL.
Annexure TRUE COPY OF THE JUDGMENT DATED 21.08.2019 IN CIVIL A7 APPEAL NO. 6178-6185 OF 2019 @ SLP (C) NOS. 11863-11870 OF 2019 OF THE HONOURABLE SUPREME COURT.
Annexure TRUE COPY OF THE ERRATUM NOTIFICATION NO.PTA III A8 (2)757/2016 1 DATED 10.01.2019 ISSUED BY THE PSC.
Annexure TRUE COPY OF THE RANKED NO.629/19/55 III DATED A9 18.12.2019 UNDER CATEGORY NO.571/2014.
Annexure MISCELLANEOUS APPLICATION A10 Exhibit
TRUE COPY OF THE OA NO.243/2020 DATED 30.01.2020 P1 Exhibit TRUE COPY OF THE JUDGMENT OF THE KERALA ADMINISTRATIVE P2 TRIBUNAL AT THHIRUVANTHAPURAMIN IN OA.NO.243/2020 DATED 13.06.2022 (O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023) -:39:- 2025:KER:12955 APPENDIX OF OP(KAT) 165/2023 PETITIONER ANNEXURES Annexure TRUE COPY OF NOTIFICATION ISSUED BY THE KPSC WITH A1 CATEGORY NO. NO. 571/2014 DATED 26/12/2014 Annexure TRUE COPY OF NOTIFICATION NO. 137/2015 DATED 29/05/2015 A2 ISSUED BY THE KPSC Annexure TRUE COPY OF THE GOVERNMENT ORDER NO. G.O A3 (MS)246/72/LASWD DATED 16/08/1972 Annexure TRUE COPY ORDER NO. G.O (M.S)33/76/LA&SWD DATED A4 11/02/1976 Annexure5 TRUE COPY OF REPLY NO. EU2-177/19/LSGD DATED 22/05/2019 ISSUED BY THE STATE PUBLIC INFORMATION OFFICER, LOCAL SELF GOVERNMENT DEPARTMENT ALONG WITH ITS TRANSLATION Annexure TRUE COPY OF THE RANKED LIST NO. 29/2020/SS II DATED A6 20/01/2020 PUBLISHED BY THE PSC FOR KOLLAM DISTRICT.
Annexure TRUE COPY OF THE RANKED LIST NO.80/2020/SSV DATED A7 12/02/2020 PUBLISHED BY THE PSC FOR THRISSUR DISTRICT Annexure TRUE COPY OF THE RANKED LIST NO.95/2020/SSII DATED A8 19/02/2020 PUBLISHED BY THE PSC FOR THIRUVANANTHAPURAM DISTRICT Annexure TRUE COPY OF THE RANKED LIST NO.96/2020/SSII DATED A9 19/02/2020 PUBLISHED FOR MALAPPURAM DISTRICT Annexure THE TRUE COPY OF THE SANITARY INSPECTORS' CERTIFICATE OF R9(a) ALL INDIA INSTITUTE OF LOCAL SELF GOVERNMENT, MUMBAI (GOVERNMENT RECOGNIZED EDUCATIONAL INSTITUTION) IN THE NAME OF THE A 9TH RESPONDENT Annexure THE TRUE COPY OF CERTIFICATE OF ANOTHER CANDIDATE R9(b) VINEESH.P.K (PRODUCED BY APPLICANTS IN OA (EKM) 164/2020 AS ANNEXURE A6 THEREIN) (O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023) -:40:- 2025:KER:12955 Annexure THE TRUE COPY OF THE LETTER NO EU2 -277/2019/LSGD DATED R9(c) 19-11-2019 Annexure THE TRUE COPY OF THE REPLY FROM THE ALL INDIA INSTITUTE R9(d) OF LOCAL SELF GOVERNMENT DATED 20-11-2019 Annexure THE TRUE COPY OF THE LETTER NO.EU2-227/2019 LSGD DATED R9(e) 22-11-2019 ALONG WITH ITS TRANSLATION Annexure THE TRUE COPY OF THE INTERIM ORDER IN OA (EKM) NO.
R9(f) 728/2019 DATED 11-04-2019
Annexure THE TRUE COPY OF THE SENIORITY LIST OF JUNIOR HEALTH
R9(g) INSPECTOR GRADE II IN THE MUNICIPAL COMMON SERVICE AS ON
05-12-2017
Annexure THE TRUE COPY OF INTERIM ORDER IN OA (EKM)/ DATED 12-03-
R9(h) 2020
Exhibit1 TRUE COPY OF THE OANO.521/2020 DATED 10.03.2020 BEFORE
THE HO'NBLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P2 TRUE COPY OF THE MISCELLANEOUS APPLICATION DATED 20.03.2020 FILED BY THE 9TH RESPONDENT IS PRODUCED HEREWITH AND MARKED AS EXHIBIT P2.
ExhibitP3 TRUE COPY OF THE JUDGMENT OF THE KERALA ADMINISTRATIVE TRIBUNAL AT THHIRUVANTHAPURAMIN IN OA.NO.521/2020 DATED 13.06.2022 (O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023) -:41:- 2025:KER:12955 APPENDIX OF OP(KAT) 329/2023 PETITIONER ANNEXURES Annexure A TRUE COPY OF THE NOTIFICATION CATEGORY NO.571/2014 IN A1 GAZETTE ISSUED BY THE 2ND RESPONDENT DATED.26/12/2014 Annexure A TRUE COPY OF THE NOTIFICATION IN CATEGORY NO.137/2015 A2 GAZETTE THE 2ND RESPONDENT DATED ON.29/05/2015 Annexure A TRUE COPY OF THE SANITARY INSPECTORS CERTIFICATE OF THE A3 1ST APPLICANT ISSUED BY THE ALL INDIA INSTITUTE OF LOCAL SELF GOVERNMENT IN 2003, MUMBAI Annexure A TRUE COPY OF THE SANITARY INSPECTORS CERTIFICATE OF ALL A4 INDIA INSTITUTE OF LOCAL SELF GOVERNMENT (GOVERNMENT RECOGNISED EDUCATIONAL INSTITUTION) MUMBAI DATED NIL Annexure A TRUE COPY OF THE COMPLAINT UNDER RTI ACT MADE BY ONE A5 SAJITHA BEFORE THE 2ND RESPONDENT DATED 20.10.2019 Annexure A TRUE COPY OF REPLY OF 2ND RESPONDENT UNDER RTI ACT TO A A6 CANDIDATE NAMED SHIBU NK DATED 22.5.2019 Annexure A TRUE COPY OF THE LETTER NO.DR3-4/50015/2018-KPSC-PART A7 (4) OF 2ND RESPONDENT ADDRESSED TO THE 1ST RESPONDENT DATED 05.8.2019 Annexure A TRUE COPY OF THE LETTER NO.DR3-4/50015/2018-KPSC-PART A8 (4) OF 2ND RESPONDENT ADDRESSED TO THE 1ST RESPONDENT DATED 31.8.2019 Annexure A TRUE COPY OF THE LETTER NO.EU277/2019 OF 1ST RESPONDENT A9 ADDRESSED TO THE MUNICIPAL DIRECTOR, THIRUVANTHAPURAM DATED 25.09.2019 Annexure A TRUE COPY OF THE REPLY LETTER NO.E4 20331/2019 OF A10 MUNICIPAL DIRECTOR, THIRUVANANTHAPURAM ADDRESSED TO THE 1ST RESPONDENT DATED 15.10.2019 Annexure A TRUE COPY OF THE RANK LIST OF 'JUNIOR HEALTH INSPECTOR (O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023) -:42:- 2025:KER:12955 A11 GRADE II' WITH CATEGORY NO.571/2014 IN KOZHIKKODE DISTRICT ISSUED BY THE 2ND RESPONDENT DATED NIL Exhibit TRUE COPY OF THE OA (EKM) NO. 846/2023 DATED 02.06.2023 P1 BEFORE THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit TRUE COPY OF THE ORDER OF THE KERALA ADMINISTRATIVE P2 TRIBUNAL AT THIRUVANANTHAPURAM (ADDITIONAL BENCH, ERNAKULAM) IN OA (EKM) NO.846/2023 DATED 12.06.2023 (O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023) -:43:- 2025:KER:12955 APPENDIX OF OP(KAT) 464/2023 PETITIONER ANNEXURES Annexure A TRUE COPY OF THE NOTIFICATION CATEGORY NO.571/2014 IN A1 GAZETTE ISSUED BY THE 2ND RESPONDENT DATED.26/12/2014 Annexure A TRUE COPY OF THE NOTIFICATION IN CATEGORY NO.137/2015 A2 GAZETTE THE 2ND RESPONDENT DATED ON.29/05/2015 Annexure A TRUE COPY OF THE SANITARY INSPECTORS CERTIFICATE OF THE A3 1ST APPLICANT ISSUED BY THE ALL INDIA INSTITUTE OF LOCAL SELF GOVERNMENT IN 2003, MUMBAI Annexure A TRUE COPY OF THE SANITARY INSPECTORS CERTIFICATE OF ALL A4 INDIA INSTITUTE OF LOCAL SELF GOVERNMENT (GOVERNMENT RECOGNISED EDUCATIONAL INSTITUTION) MUMBAI DATED NIL Annexure A TRUE COPY OF THE COMPLAINT UNDER RTI ACT MADE BY ONE A5 SAJITHA BEFORE THE 2ND RESPONDENT DATED 20.10.2019 Annexure A TRUE COPY OF REPLY OF 2ND RESPONDENT UNDER RTI ACT TO A A6 CANDIDATE NAMED SHIBU NK DATED 22.5.2019 Annexure A TRUE COPY OF THE LETTER NO.DR3-4/50015/2018-KPSC-PART A7 (4) OF 2ND RESPONDENT ADDRESSED TO THE 1ST RESPONDENT DATED 05.8.2019 Annexure A TRUE COPY OF THE LETTER NO.DR3-4/50015/2018-KPSC-PART A8 (4) OF 2ND RESPONDENT ADDRESSED TO THE 1ST RESPONDENT DATED 31.8.2019 Annexure A TRUE COPY OF THE LETTER NO.EU277/2019 OF 1ST RESPONDENT A9 ADDRESSED TO THE MUNICIPAL DIRECTOR, THIRUVANTHAPURAM DATED 25.09.2019 Annexure A TRUE COPY OF THE REPLY LETTER NO.E4 20331/2019 OF A10 MUNICIPAL DIRECTOR, THIRUVANANTHAPURAM ADDRESSED TO THE 1ST RESPONDENT DATED 15.10.2019 Annexure A TRUE COPY OF THE RANK LIST OF 'JUNIOR HEALTH INSPECTOR (O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023) -:44:- 2025:KER:12955 A11 GRADE II' WITH CATEGORY NO.571/2014 IN KOTTAYAM DISTRICT ISSUED BY THE 2ND RESPONDENT DATED NIL Exhibit TRUE COPY OF THE OA NO. 1263/2023 DATED 26.06.2023 BEFORE P1 THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit TRUE COPY OF THE ORDER OF THE KERALA ADMINISTRATIVE P2 TRIBUNAL AT THIRUVANANTHAPURAM IN OA NO.1263 /2023 DATED 10.07.2023 (O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023) -:45:- 2025:KER:12955 APPENDIX OF OP(KAT) 449/2022 PETITIONER ANNEXURES Annexure- TRUE COPY OF THE NOTIFICATION DATED 26-12-2014 A1 ISSUED BY 2ND RESPONDENT KERALA PUBLIC SERVICE COMMISSION Annexure- TRUE COPY OF THE RANKED LIST FOR THE POST OF JUNIOR A2 HEALTH INSPECTOR GRADE-II DATED 3-2-2020 PUBLISHED BY 2ND RESPONDENT.
Annexure- TRUE COPY OF THE CERTIFICATE ISSUED IN THE YEAR 1998 IN A3 SANITARY INSPECTORS' DIPLOMA COURSE CONDUCTED BY THE ALL INDIA INSTITUTE OF LOCAL SELF GOVERNMENT, MUMBAI IN RESPECT OF 1ST APPLICANT.
Annexure- TRUE COPY OF THE CERTIFICATE ISSUED IN THE YEAR 1998 IN A3(a) SANITARY INSPECTORS' DIPLOMA COURSE CONDUCTED BY THE ALL INDIA INSTITUTE OF LOCAL SELF GOVERNMENT, MUMBAI IN RESPECT OF 2ND APPLICANT.
Annexure- TRUE COPY OF THE CERTIFICATE ISSUED IN THE YEAR 1998 IN A3(b) SANITARY INSPECTORS' DIPLOMA COURSE CONDUCTED BY THE ALL INDIA INSTITUTE OF LOCAL SELF GOVERNMENT, MUMBAI IN RESPECT OF 3RD APPLICANT.
Annexure- TRUE COPY OF THE CERTIFICATE ISSUED IN THE YEAR 1998 IN A3(c) SANITARY INSPECTORS' DIPLOMA COURSE CONDUCTED BY THE ALL INDIA INSTITUTE OF LOCAL SELF GOVERNMENT, MUMBAI IN RESPECT OF 4TH APPLICANT.
Annexure- TRUE COPY OF LETTER DATED 10-5-2019 ISSUED TO ONE A4 CANDIDATE UNDER RTI ACT TO THE 1ST RESPONDENT Annexure- TRUE COPY OF THE REPLY NO.EU 2-127/19LSGD DATED 22-5-
A4(a) 2019 ISSUED UNDER RTI ACT.
Annexure- TRUE COPY OF THE LETTER DATED 22-10-2019 UNDER RTI ACT A5 (O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023) -:46:- 2025:KER:12955 Annexure- TRUE COPY OF THE REPLY NO. K2/143780/2019/MES/669 DATED A5(a) 25-11-2019 BEFORE THE DIRECTORATE OF MEDICAL SERVICE, THIRUVANANTHAPURAM.
Annexure- TRUE COPY OF THE ORDER DATED 20-12-2017 OF THE HON'BLE A6 TRIBUNAL IN O.A. (EKM) NO. 1078 OF 2016 AND CONNECTED CASES.
Annexure- TRUE COPY OF THE JUDGMENT DATED 10-12-2018 OF THE A7 HON'BLE HIGH COURT IN O.P(KAT) NO. 76 OF 2018 AND CONNECTED CASES Annexure- TRUE COPY OF THE JUDGMENT DATED 21-8-2019 OF THE HON'BLE A8 SUPREME COURT IB CIVIL APPEALS NOS. 6178 AND 6185 OF 2019 AND CONNECTED CASES.
Exhibit-P1 TRUE COPY OF O.A(EKM) NO 437 OF 2020 FILED BEFORE HON'BLE KAT Exhibit-P2 TRUE COPY OF REPLY STATEMENT FILED IN O.A.(EKM) NO.
437/2020Exhibit-P3 TRUE COPY OF ORDER IN O.A(EKM.) NO. 437/2020 PASSED BY THE HON'BLE KAT (O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023) -:47:- 2025:KER:12955 APPENDIX OF OP(KAT) 275/2022 PETITIONER ANNEXURES Annexure A COPY OF THE NOTIFICATION CATEGORY NO.571/2014 IN A1 GAZETTE DATED.26/12/2014 Annexure THE DOCUMENTS PRODUCED BY SOME ADDITIONAL RESPONDENTS MA1 ARE MENTIONED HERE. THE TRUE COPY OF THE RANKED LIST OF KOZHIKODE DISTRICT, IN CATEGORY NO.571/2014 Annexure THE TRUE COPY OF THE RANK LIST WITH RESPECT TO MA1(a) MALAPPURAM DISTRICT (CATEGORY NO. 137/2015) DATED NIL Annexure A COPY OF THE NOTIFICATION IN CATEGORY NO.137/2015 A2 GAZETTE DATED ON.29/05/2015 Annexure THE TRUE COPY OF THE APPOINTMENT CHART DATED NIL MA2 Annexure A TRUE COPY OF ORDER OF THIS HON'BLE TRIBUNAL IN A3 OA.(EKM)NO.1078/2017 Annexure A COPY OF JUDGMENT OF HON'BLE HIGH COURT OF KERALA IN A4 OP (KAT) NO.86/2018 DATED ON.10.12.2020 Annexure THE TRUE COPY OF THE CERTIFICATE ISSUED BY ALL INDIA MA3 INSTITUTE OF LOCAL SELF GOVERNMENT, MUMBAI, WITH RESPECT TO 8TH MISCELLANEOUS APPLICANT/30TH RESPONDENT HEREIN DATED NIL Annexure A COPY OF JUDGMENT OF HON'BLE SUPREME COURT IN CIVIL A5 APPEAL NO.6178-6185 OF 2019 Annexure THE TRUE COPY OF THE LETTER NO. EU2-277/2019/LSGD DATED MA4 19.11.2019 Annexure THE TRUE COPY OF THE REPLY FROM THE ALL INDIA INSTITUTE MA5 OF LOCAL SELF GOVERNMENT, DATED 20.11.2019 Annexure A COPY OF SANITARY INSPECTORS CERTIFICATE OF ALL INDIA (O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023) -:48:- 2025:KER:12955 A6 INSTITUTE OF LOCAL SELF GOVERNMENT DURING 2001, BOMBAY Annexure A COPY OF SANITARY INSPECTORS CERTIFICATE OF ALL INDIA A7 INSTITUTE OF LOCAL SELF GOVERNMENT (GOVERNMENT RECOGNISED EDUCATIONAL INSTITUTION) Annexure THE TRUE COPY OF THE LETTER NO. EU2-227/2019 DATED MA6 22.11.2019 Annexure A COPY OF COMPLAINT BEFORE THE 2ND RESPONDENT A8 Annexure THE TRUE COPY OF THE ORDER IN OA (EKM) NO. 728/2019 MA7 DATED 11.04.2019 Annexure THE TRUE COPY OF THE SENIORITY LIST OF JUNIOR HEALTH MA8 INSPECTOR GRADE II IN THE MUNICIPAL COMMON SERVICE AS ON 05.12.2017 Annexure A TRUE COPY OF APPLICATION MADE UNDER RTI BY THE A9 APPLICANT TO THE 2ND RESPONDENT Annexure THE TRUE COPY OF THE REPRESENTATION DATED NIL ADDRESSED R23(a) TO HONOURABLE CHIEF MINISTER OF KERALA Annexure A TRUE COPY OF REPLY OF 2ND RESPONDENT A10 Annexure A COPY OF LETTER NO.DR3-4/50015/2028-KPSC -PART(4) OF A11 1ST RESPONDENT ADDRESSED TO THE 2ND RESPONDENT DATED ON.05.8.2019 Annexure A COPY OF LETTER NO.DR3-4/50015/2028-KPSC -PART(4) OF 11 A 1ST RESPONDENT ADDRESSED TO THE 2ND RESPONDENT DATED ON.31.8.2019 Annexure A COPY OF LETTER NO.EU277/2019 OF 1ST RESPONDENT 12 ADDRESSED TO THE 2ND RESPONDENT DATED ON.25.9.2019 Annexure A COPY OF REPLY LETTER NO.E4-20331/2019 OF MUNICIPAL 12 A DIRECTOR THIRUVANTHAPURAM ADDRESSED TO THE 1ST RESPONDENT DATED ON.15.10.2019 (O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023) -:49:- 2025:KER:12955 Annexure A COPY OF THE OF RANK LIST OF 'JUNIOR HEALTH INSPECTOR 13 GRADE II' WITH CATEGORY NO.571/2014 IN PATHANAMTHITTA DISTRICT Annexure A COPY OF THE OF RANK LIST OF 'JUNIOR HEALTH INSPECTOR 14 GRADE II' WITH CATEGORY NO.137/2015 IN KASARGOD DISTRICT Annexure A COPY OF THE OF RANK LIST OF 'JUNIOR HEALTH INSPECTOR 15 GRADE II' WITH CATEGORY NO.571/2014 IN KOZHIKKOD DISTRICT Annexure TRUE COPY OF THE AFFIDAVIT FILED ON THE BEHALF OF PSC R5 (a) BEFORE THE HON'BLE HIGH COURT OF KERALA IN CONTEMPT OF COURT CASE (CIVIL)NO.2257/2019 Annexure TRUE COPY OF THE APPOINTMENT CHART FOR THE CANDIDATES R5 (b) FROM PATHANAMTHITTA DISTRICT ISSUED BY THE PSC FOR THE ADVICE DATED .04.02.2020 Annexure TRUE COPY OF THE APPOINTMENT CHART FOR THE CANDIDATES R5 (c) FROM PATHANAMTHITTA DISTRICT ISSUED BY THE PSC FOR THE ADVICE DATED .22.02.2020 Annexure TRUE COPY OF THE APPLICATION SUBMITTED BY THE MR.SUJITH R5 (d) UNDER RTI ACT Annexure TRUE COPY OF THE COMMUNICATION DATED 17.9.2019 ISSUED R5 (e) FROM THE PERSONAL AND ADMINISTRATIVE REFORMS DEPARTMENT Annexure TRUE COPY OF THE REPLY DATED 27.09.2019 ISSUED BY THE R5(f) PIO DEPARTMENT OF LOCAL SELF GOVERNMENT Annexure TRUE COPY OF THE LETTER BEARING NO.EU-277/2019 /LSGD R5 (g) DATED 19.11.2019 Annexure TYPE COPY OF ANN:R5(G) R5 (h) Annexure TRUE COPY OF THE REPLY DATED 20.11.2019 ISSUED BY THE R5 (i) 3RD RESPONDENT ALL INDIA INSTITUTE OF LOCAL SELF GOVERNMENT ,MUMBAI (GOVERNMENT RECOGNIZED EDUCATIONAL (O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023) -:50:- 2025:KER:12955 INSTITUTION )TO THE 1ST RESPONDENT Annexure TYPE COPY OF ANN:R5(I) R5 (j) Annexure TRUE COPY OF THE LETTER BEARING NO.E2/277/2019/LSGD R5 (k) DATED 22.11.2019 Annexure TRUE COPY OF THE EMAIL DATED 11.10.2019 ISSUED BY THE R5 (l) 3RD RESPONDENT Annexure TRUE COPY OF THE RECEIPT ISSUED FROM ERNAKULAM TOWN R5 (m) SOUTH POLICE STATION Annexure: TRUE COPY OF THE PROSPECTUS OF SANITARY INSPECTORS A16 COURSE (PARA MEDICAL) PUBLISHED BY THE 3RD RESPONDENT ALL INDIA INSTITUTE OF LOCAL SELF GOVERNMENT Annexure: TRUE COPY OF THE PROSPECTUS OF SANITARY INSPECTORS A17 COURSE DIPLOMA PUBLISHED BY THE 3RD RESPONDENT ALL INDIA INSTITUTE OF LOCAL SELF GOVERNMENT Annexure: THE TRUE COPY OF CIRCULAR HAVING NO.9481/2011/P&ARD A18 ISSUED BY THE STATE OF KERALA DATED 10.10.2014 Exhibit P1 TRUE COPY OF THE OA.NO.164/2020 DATED 22.01.2020 BEFORE THE HO'NBLE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P2 TRUE COPY OF REPLAY STATEMENT FILED BY THE RESPONDENT NO.5 TO 7 IN OA.NO.164/2020 DATED 19.03.2020 Exhibit P3 TRUE COPY OF THE REJOINDER FILED BY PETITIONERS TO THE COUNTER AFFIDAVIT OF RESPONDENTS 5 TO 7 IN OA.NO.164/2020 DATED 7.10.2020 Exhibit P4 TRUE COPY OF THE ORDER PASSED BY THE HO'BLE KERALA ADMINISTRATIVE TRIBUNAL AT ERNAKULAM IN OA.NO.164/2020 DATED ON.12.3.2020 Exhibit P5 TRUE COPY OF THE ORDER OF HON'BLE KERALA ADMINISTRATIVE TRIBUNAL IN OA.NO. 164 /2020 DATED ON.23.3.2020 (O.P.(KAT).Nos.275/2022, 449/2022, 84/2023, 110/2023, 165/2023, 329/2023 & 464/2023) -:51:- 2025:KER:12955 Exhibit P6 TRUE COPY OF THE JUDGMENT OF THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL AT THHIRUVANTHAPURAM IN O.A.164 OF 2020 DATED ON 13.06.2022