Himachal Pradesh High Court
Krishan Chand vs . Sunder Lal on 30 March, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Krishan Chand vs. Sunder Lal RSA No. 223 of 2021 .
30.03.2022 Present: Ms. Garima Kuthiala, Advocate for the appellants.
Mr. G.R. Palsra, Advocate for the respondents.
RSA No. 223 of 2021 Respondents stand served. Mr. G.R. Palsra, learned Counsel has put in appearance on behalf of all the respondents. List for consideration on admission, as prayed for, on 06.05.2022.
CMP No. 15277 of 2021 List with main appeal. In the meanwhile, parties to maintain status quo qua nature and possession of the suit land.
(Ajay Mohan Goel) Judge March 30, 2022 (narender) ::: Downloaded on - 30/03/2022 20:20:03 :::CIS