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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(iv) in Multi-State Co-Operative Societies (Registration, Membership, Direction & Management, Settlement of Disputes, Appeal & Revision) Rules, 1985

(iv)purchasing, selling, or otherwise acquiring or disposing of movable property of such value as may specified in the bye-laws ;