Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act] State of Bihar - Subsection Section 66(2)(h) in Bihar Inland Vessels Rules, 2013 (h)At nights, the presence of background light such as from the shore lights or from the back scatter other own lights.