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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(1) in Chhattisgarh Public Distribution System (Control) Order, 2004

(1)Enter any premises used or believed to be used for the sale, distribution or storage for sale or distribution of any essential commodity covered under the Public Distribution System and inspect any such premises and any essential commodity therein or thereon.