Section 9(3) in Chandigarh (Sale of Sites and Buildings) Rules, 1960
(3)The expressions 'General Trade', 'Semi-Industrial Trade' and 'Special Trade' shall mean one or more of the trades respectively mentioned in Parts A, B and C of the Schedule annexed to these rules and shall include any other trade which is not so mentioned provided that such other trade is similar to and carried on in the same fashion as mentioned in the respective part of the Schedule.] [Added after rule 9 - vide Chandigarh Administration Notification No. U.T. 7101-F2-74/9757, dated 9th July, 1975.]
