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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Maharashtra - Subsection

Section 44(2) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(2)A motion for such withdrawal or suspension shall be initiated only in the Academic Council. The Member of the Council who intends to move such a motion shall give notice thereof and shall state in writing the grounds on which it is made.