Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Tamilnadu - Subsection Section 67(i) in Regulations of the Tamil Nadu Agricultural University (i)that the total weights carried from Station B to Station C and from Station A to Station C does not exceed the maximum limit prescribed in the rule.
