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State of Punjab - Section

Section 12 in Punjab Educational Service (School and Inspection Border Area) Group A Service Rules, 2018

12. Repeal and saving.-

The Punjab Educational Service (School and Inspection) Group’A’ Service Rules, 2004, in so far as they are applicable to the members of the Service, are hereby repealed:Provided that any order issued or any action taken under the rules so repealed, shall be deemed to have been issued or taken under the corresponding provisions of these rules. –