Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act] State of Punjab - Subsection Section 20(4)(m) in The Punjab Apartment Ownership Act, 1995 (m)the engagement and removal of persons employed for the administration management, maintenance, repair and replacement of the property and the common areas and facilities;