Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Telangana - Subsection Section 1(2) in Telangana Small Scale Industries (Restriction on Sales Tax Holiday) Act, 1995 (2)[ It shall be deemed to have come into force on the 3rd October, 1989.] [Substituted by Act No.18 of 1996.]
