Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57A] [Entire Act] State of Rajasthan - Subsection Section 57A(4) in The Rajasthan Agricultural Produce Markets Rules, 1963 (4)The contract farming buyer shall get the contract farming agreement registered with the market committee in whose area the land of the contract farming producer is located.
